The Commissioner of Income Tax (Central) vs. M/s. Kanyakaparameswari Engineering Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• BIR SINGH v. MUKESH KUMAR

  4 SCC 197 · 2019
  23 citing
• Rohitbhai Jivanlal Patel v. State of Gujarat

  18 SCC 106 · 2019
  11 citing
• Singh v. Mukesh Kumar (2019) 4 SCC 197, Rohitbhai Jivanlal Patel v. State of Gujarat and Anr.

  5 SCC 283 · 2021
  6 citing