THE COMMI.OF INCOME-TAX VISK. vs. KANCHANGAN SEA FOODS LTD.VIJAYAWADA.
ITTA/31/2001HC TelanganaHBHC01016023200121 November 2013Bench: CHALLA KODANDA RAM,G.CHANDRAIAH5 pages
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- Commissioner of Income Tax v. Mahendra Mills Ltd.6 citing334 ITR 254 · 2011 · HC
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