Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
CIT (C), LUDHIANA vs M/S J.C.AULUCK INVESTMENT PVT.
THE OFFICIAL LIQUIDATOR OF M/SLAKSHMI GENSETS PVT
ANAND BYRAREDDY
M/S CANARA BANK BSCA SECTION vs THE ASST COMMISSIONER OF INCOME TAX CIRCLE-11(2)
N.KUMAR,RATHNAKALA
THE COMMISSIONER OF INCOME TAX vs S MUDDUKRISHNA
N.KUMAR,RATHNAKALA
THE SPECIAL LAND ACQUISITION OFFICER, vs THE INCOME TAX OFFICER,
L.NARAYANA SWAMY
THE COMMISSIONER OF INCOME TAX (CENTRAL), KOCHI vs M/S.PARTHAS POWER HOUSE ROAD, TRIVANDRUM
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
RAJENDRA J PATEL vs ASSTT. CIT (OSD)
COMMISSIONER OF INCOME TAX vs SATVARA EDUCATION FOUNDATION
COMMISSIONER OF INCOME TAX II vs KANTIBHAI REVIDAS PATEL
THE COMMISSIONER OF INCOME TAXVALSAD vs AMOLI ORGANICS (P) LTD.
HARJIT KAUR vs ASSISTANT COMMISSIONER OF INCOME TAX SIRSA
SREE CAUVERY SUHARDA vs UNION OF INDIA
N.KUMAR,RATHNAKALA
M/S.MADEEHA ENTERPRISES vs INCOME TAX OFFICER
L.NARAYANA SWAMY
C.I.T., BIKANER vs POONAM CHAND SURANA
OFFFICIAL LIQUIDATOR OF M/S SHARVANI PHARMACEUTICA vs SRI R G SANJAY
ANAND BYRAREDDY
COMMISSIONER OF INCOME TAX, PT vs M/S.J.B.INDL.CORPN.CHD.
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
THE COMMISSIONER OF I.T. ASR. vs NARINDER KUMAR.
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
COMMISSIONER OF INCOME TAX, PT vs M/S.NARESH KUMAR GUPTA.
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
CIT LUDHIANA vs AVON CYCLES P.LTD.LUDHIANA
DIT 1 , INTERNATIONAL TAXATION vs ALCATEL LUCENT USA, INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT-1, INTERNATIONAL TAXATION vs ALCATEL LUCENT USA, INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT 1 INTERNATIONAL TAXATION vs ALCATEL LUCENT WORLD SERVICES INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT-1, INTERNATIONAL TAXATION vs ALCATEL LUCENT USA,INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT-1, INTERNATIONAL TAXATION vs ALCATEL LUCENT WORLD SERVICES INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT 1 INTERNATIONAL TAXATION vs ALCATEL LUCENT WORLD SERVICES INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT 1 INTERNATIONAL TAXATION vs ALCATEL LUCENT WORLD SERVICES INC
CASES PERTAINING TO SPL.DIVISION BENCHES
DIT 1 INTERNATIONAL TAXATION vs ALCATEL LUCENT WORLD SERVICES INC
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME-TAX VISK. vs GODAVARI CO.OP.MILK PRODUCERS UNION LTD.
CHALLA KODANDA RAM,G.CHANDRAIAH
Commissioner of Income Tax vs Sri B. Nagendar,
CHALLA KODANDA RAM,G.CHANDRAIAH
