Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
ARUN K MEHTA vs INCOME TAX OFFICER
SCA/10688/2013ITAT Gujarat
COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SHILP GRAVURES LTD
TAXAP/411/2013ITAT Gujarat
COMMISSIONER OF INCOME TAX IV vs ASHOK CHANDRAKANT GANDHI
TAXAP/887/2013ITAT Gujarat
ANISH KUMAR vs COMMISSIONER OF INCOME TAX BATHINDA
ITA/226/2013ITAT Punjab & Haryana
RAMA SHARMA vs COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN SECTOR 17 CHD
ITA/230/2013ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI-VI vs TYAGI ANAND & CO. PVT LTD.
ITA/219/2013ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
Secretary Cerebral Education Society vs Chief Commissioner Of Income Tax And Another
WP/7223/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
CIT vs HB STOCKHOLDING LTD
ITA - 482 / 2013ITAT Delhi
M/S.GEORGE METALS 9/568 SUJATHA COMPLEX vs THE ASSISTANT COMMISSIONER OF INCOME TAX, THRISSUR
ITA/44/2013ITAT Kerala
RAGHUVENDRA SINGH vs COMMISSIONER OF INCOME TAX
ITA/806/2010ITAT Punjab & Haryana
JEANS KNIT PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
WA/2186/2013ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
M/S PROVIDENT HOUSING LTD vs THE INCOME TAX OFFICER
WP/38080/2013ITAT Karnataka
H.BILLAPPA
THE COMMISSIONER OF INCOME TAX vs TOPLINE CREDITS LTD
ITA/401/2007ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
THE COMMISSIONER OF INCOME TAX vs M/S ROBERT BOSCH (INDIA)LTD
ITA/507/2007ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
UNISON HOTELS LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/89/2013ITAT Delhi
THE INCOME TGAX OFFICER vs M/S CAITAL SALES
ITA/67/1999ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
THE COMMISSIONER OF INCOM TAX A.P.-IHYD. vs M/S/AJAY AUTOMATION PVT.LTD.HYD.
ITTA/57/2001ITAT Telangana
THE COMM OF INCOMNE TAX A.P. -I HYD vs CLIMATE CONTROL SERVICES P LTD SEC BAD
ITTA/27/2000ITAT Telangana
THE COMMISSIONER OF INCOME TAX vs M/S AXA BUSINESS
ITA/139/2013ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
THE COMMISSIONER OF INCOME TAX, vs SRI. VENKATESH V KABADE
ITA/5022/2012ITAT Karnataka
K.L.MANJUNATH,A.N.VENUGOPALA GOWDA
THE COMMISSIONER OF INCOME TAX vs M/S SIEMENS PUBLIC COMMUNICATION NETWORKS LTD
ITA/489/2007ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
THE COMMISSIONER OF INCOME TAX vs M/S WEIZMANN HOMES LTD
ITA/538/2007ITAT Karnataka
B.MANOHAR,DILIP B.BHOSALE
THE COMMISSIONER OF INCOME TAX-XII vs MR GURPREET SINGH
ITA - 463 / 2013ITAT Delhi
ASSTT. COMMISSIONER OF INCOME vs M/S SHALIMAR FILMS PVT. LTD.
ITA/31/1999ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
SAROJ CERAMICS INDUSTRIES vs INCOME TAX OFFICER
SCA/15074/2013ITAT Gujarat
COMMISSIONER OF INCOME TAX I vs BABA KARTAR SINGH DUKKI ED TRUST
ITA/2/2013ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
COMMISSIONER OOF INCOME TAX vs THE MALAYALA MANORAMA COLLTD.
ITA/345/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX - II AMRITSAR vs BAL KISHAN DHAWAN
ITA/209/2013ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S EXCEL INDUSTRIES LTD.
CIVIL APPEAL No. 125/2013ITAT SC
3 Judges
C.I.T CENTRAL-III vs M/S EXCEL INDUSTRIES LTD
C.A. No.-000125-000125 - 2013ITAT SC
R.M. LODHA MADAN B. LOKUR KURIAN JOSEPH
