SOCIETY FOR INTEGRATED DEV.IN URBANANDR.A vs. COMM.OF INCOME TAX AP.II HYD
ITTA/97/2001HC TelanganaHBHC01005754200121 November 2013Bench: CHALLA KODANDA RAM,G.CHANDRAIAH8 pages
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- Prem Narain v. Commissioner of Income Tax3 citing287 ITR 56 · 2006 · HC
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