Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX, vs M/S CANARA HOUSING DEVELOPMENT CO.,
ITA/382/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/97/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/96/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/95/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
THE COMMISSIONER OF INCOME TAX , TRICHUR vs SHRI E D BENNY
ITA/84/2015ITAT Kerala
MANPREET KAUR vs COMMISSIONER OF INCOME TAX PATIALA
ITA/345/2014ITAT Punjab & Haryana
PRINCIPAL COMMISSIONER OF INCOME TAX-21 DELHI vs SH. ASHOK KUMAR
ITA/591/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME TAX - 21 DELHI vs SH. ASHOK KUMAR
ITA/592/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
A J SHETTY vs THE ASST COMMISSIONER OF INCOME TAX
ITA/222/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX, PATIALA vs M/S GHUNNA RAM AND SONS, NEW GRAIN MARKET, SIRHIND ROAD, PATIALA
ITA/81/2000ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI TULSI RAM MODI
ITA/53/2015ITAT Rajasthan
COMMISSONER OF INCOME TAX vs M/S PUNJAB TRACTOR LTD.
ITA/42/2002ITAT Punjab & Haryana
ANAND TRANSPORT,CHENNAI vs ACIT, CHENNAI
ITA 737/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ITO, CHENNAI vs D.UMAPATHY, CHENNAI
ITA 2435/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
TAMIL NADU CRICKET ASSOCIATION,CHENNAI vs DDIT, CHENNAI
ITA 1537/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
TAMIL NADU CRICKET ASSOCIATION,CHENNAI vs DDIT, CHENNAI
ITA 1536/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
TAMIL NADU CRICKET ASSOCIATION,CHENNAI vs DDIT, CHENNAI
ITA 1535/CHNY/2014[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
JUOTHY CHARITABLE TRUST,BANGALORE vs DCIT, BANGALORE
ITA 662/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ITO, HUBLI vs BSNL EMPLOYEES'S CO-OP CREDIT SOCIETY LTD., HUBLI
ITA 657/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. G.C. GURUSHANTHAPPA,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 654/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, BAGALKOT vs M/S KITTUR CHANNAMMA MAHILA CO-OP CREDIT SOCIETY LTD., BADAMI
ITA 652/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M. THIYAGARAJAN,BANGALORE vs CIT, BANGALORE
ITA 651/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, HUBLI vs THE WEST COAST PAPER MILL EMPLOYEES SOUHARDA CREDIT CO-OPERATIVE LTD., DANDELI
ITA 638/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MFAR HOLDINGS PVT. LIMITED,BANGALORE vs PR. CIT, BANGALORE
ITA 634/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S KEWAL ENGINEERING PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 628/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, UDUPI vs M/S MAHALASA EXPORTS, UDUPI
ITA 626/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S STANLEY LIFESTYLE PVT. LTD.,BANGALORE vs PR.CIT, BANGALORE
ITA 608/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs M/S OFFSHORE ANALYTICS INDIA PVT. LTD., BANGALORE
ITA 737/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S ITI EMPLOYEES CO-OPERATIVE SOCIETY LTD.,BANGALORE vs CIT, BANGALORE
ITA 659/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S APOLLO POWER SYTEMS PVT. LTD., BANGALORE
ITA 654/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08