Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
SHRI. E. KRISHNAPPA,BANGALORE vs ITO, BANGALORE
ITA 313/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ITO, HASSAN vs M/S VOKKALIGARA SANGHA, BELUR
ITA 281/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ACIT, BANGALORE vs NARENDRA REDDY THAPPETA, BANGALORE
ITA 1597/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S SOBHA RENAISSANCE INFORMATION TECHNOLOGY PVT. LTD., BANGALORE
ITA 1571/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs MR. CHRISTINA ANN KURIACOSE, BANGALORE
ITA 1541/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, UDUPI vs SRI ASHOK M SHETTY, UDUPI
ITA 1436/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
KARNATAKA MUNCIPAL DATA SOCIETY(R),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1430/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S IBM INDIA P LTD, BANGALORE
ITA 1391/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S VVIDIA GRAPHICS P LTD, BANGALORE
ITA 1118/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
NVIDIA GRAPHICS PRIVATE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1087/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs SMT. LAKSHMI ARUNA,
ITA 626/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ACIT vs M/S ALVARES & THOMAS,
ITA 1676/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S BIESSE MANUFACTURING COMPANY LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1496/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S OCWEN FINANCIAL SOLUTIONS PVT. LTD., BANGALORE
ITA 1178/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. MAA COMMUNICATION BOZELL LTD vs THE COMMISSIONER OF INCOME TAX
RP/1389/2014ITAT Karnataka
B.MANOHAR,N.KUMAR
M/S. KOTHARI METALS vs INCOME TAX OFFICER
WA/218/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
AMITH BETHALA (HUF) vs INCOME TAX OFFICER
WP/12308/2015ITAT Karnataka
RAM MOHAN REDDY
PR. COMMISSIONER OFINCOME TAX - 2. vs NATURAL PRODUCTS BIO TECH LTD.
ITA/570/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OFINCOME TAX - 2. vs NATURAL PRODUCTS BIO TECH LTD.
ITA/571/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME-TAX vs M/S HEWLETT PACKARD
ITA/66/2014ITAT Karnataka
ARAVIND KUMAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX, CIT(A) vs M/S HEWLETT PACKARD GLOBALSOFT PVT LTD
ITA/65/2014ITAT Karnataka
ARAVIND KUMAR,VINEET SARAN
MRS.MAINA SHETTY vs THE DY. COMMISSIONER OF INCOME TAX
ITA/751/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR. COMMISSIONER OFINCOME TAX - 2 vs NATURAL PRODUCTS BIO TECH LTD
ITA/569/2015ITAT Delhi
COMMISSIONER OF INCOME TAX GURGAON vs PRINCIPAL OFFICER M/S HILL VIEW INFRASTRUCTURE P LTD
ITA/217/2015ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX GURGAON vs PRINCIPAL OFFICER M/S HILL VIEW INFRASTRUCTURE P LTD
ITA/206/2015ITAT Punjab & Haryana
M/S.NILESWAR RANGE KALLU CHETHU VYAVASAYA THOZHILALI vs COMMISSIONER OF INCOME TAX
ITA/141/2014ITAT Kerala
AUGUST VENTURES PRIVATE LIMITED vs UNION OF INDIA
WP/49943/2013ITAT Karnataka
RATHNAKALA
COMMISSIONER OF INCOME TAX (C)-I vs MGF AUTOMOBILES LTD
ITA/14/2014ITAT Delhi
COMMISSIONER OF INCOME TAX (C)-I vs MGF AUTOMOBILES LTD
ITA/13/2014ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL-II vs DIVINE INFRACON PVT. LTD
ITA/771/2014ITAT Delhi
