Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX CENTRAL-II vs DIVINE INFRACON PVT. LTD
ITA/185/2015ITAT Delhi
HARISH CHANDRA CHHABARIA vs THE COMMISSIONER OF INCOME TAX
WP/12544/2015ITAT Madhya Pradesh
COMMISSIONER OF INCOME TAX vs M/S CHIRCHIND HYDRO POWER LTD.
ITA/74/2011ITAT Madhya Pradesh
PARAYIL BALAN NAIR vs THE COMMISSIONER OF OF INCOME TAX, KANNUR
ITA/121/2014ITAT Kerala
CIT, LUDHIANA vs RAKESH GUPTA, M/S. R.K.CLOTH MILL
ITA/208/2009ITAT Punjab & Haryana
CIT, LUDHIANA vs RAMESH GUPTA
ITA/134/2009ITAT Punjab & Haryana
PUSHPA GUPTA vs CIT LUDHIANA
ITA/586/2009ITAT Punjab & Haryana
CIT vs PUSHPA GUPTA
ITA/188/2009ITAT Punjab & Haryana
M/S. ASIANET SATELLITE COMMUNICATIONS LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/85/2014ITAT Kerala
ITO, ERODE vs THE TAMILNADU CO-OPERATIVE TEXTILES PROCESSING MILLS LTD., ERODE
ITA 345/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE TAMILNADU CO-OPERATIVE TEXTILES PROCESSING MILLS LTD.,ERODE vs ITO, ERODE
ITA 300/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs D.UMAPATHY, CHENNAI
ITA 1438/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, BAGALKOT vs MERCHANTS CREDIT CO-OP SOCIETY LTD., BADAMI
ITA 656/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT, BANGALORE vs M/S SKETA SOFTWARE PVT. LTD., BANGALORE
ITA 385/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
CELLWORKS RESEARCH INDIA P. LTD. vs ITO,
ITA 255/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE vs M/S NXP SEMICONDUCTORS I P LTD, BANGALORE
ITA 1662/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
CANARA BANK,BANGALORE vs INCOME TAX OFFICER(TDS), BANGALORE
ITA 1476/BANG/2014[2012-13]Status: DisposedITAT BangaloreAY 2012-13
S.K. SREENIVASA vs DCIT,
ITA 1205/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
D.R. ENTERPRISES LTD. vs ASSTT. COLLECTOR OF CUSTOMS
C.A. No.-004417-004417 - 2003ITAT SC
D.R. ENTERPRISES LTD. vs ASSTT. COLLECTOR OF CUSTOMS
C.A. No.-004417-004417 - 2003ITAT A.K. SIKRI
N.V. RAMANA
THE COMMISSIONER OF INCOME-TAX vs SHRI MUNINAGA REDDY,
ITA/231/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX vs M/S RASHTRIYA VIKAS PARTY
ITA/8/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
COMMISSIONER OF INCOME TAX FARIDABAD vs NARESH JINDAL
ITA/185/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
COMMISSIONER OF INCOME TAX I vs M/S INTERNATIONAL ENGG CORPORATION
ITA/170/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
SMT. ARCHANA ANAND KUMAR,BANGALORE vs ITO, BANGALORE
ITA 841/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
THE TAX RECOVERY OFFICER RANGE - 2 vs SHRI BHISHMA PITHAMAHA
WA/715/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX-VI vs WINGS PHARMACEUTICALS P. LTD
ITA/733/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-VI vs WINGS PHARMACEUTICALS P LTD
ITA/734/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
P.R CIT vs BHARAT HOTELS LTD
ITA/536/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/88/2014ITAT Karnataka
ACTING CHIEF JUSTICE,ANAND BYRAREDDY
