Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/78/2014ITAT Karnataka
ACTING CHIEF JUSTICE,ANAND BYRAREDDY
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/84/2014ITAT Karnataka
ACTING CHIEF JUSTICE,ANAND BYRAREDDY
THE COMMISSIONER OF INCOME TAX vs ENVISIONS
ITA/753/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER vs M/S IGATE GLOBAL SOLUTIONS LTD
ITA/13/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/89/2014ITAT Karnataka
ACTING CHIEF JUSTICE,ANAND BYRAREDDY
COMMISSIONER OF INCOME TAX vs KARNATAKA VIDYUTH NIGAMA NAUKARA SAHAKARA SANGHA
ITA/536/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
Commissioner of Income Tax-II, vs M/s. HSBC Electronic Data Processing India Pvt. Ltd.,
ITTA/464/2015ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
M/S FIBRE BOARDS (P) LTD BANGALOARE vs CIT BANGALORE
C.A. No.-005525-005526 - 2005ITAT SC
M/S FIBRE BOARDS (P) LTD BANGALOARE vs CIT BANGALORE
C.A. No.-005525-005526 - 2005ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX-VI vs WINGS PHARMACEUTICALS P. LTD
ITA/732/2014ITAT Delhi
COMMISSIONER OF INCOME TAX-XIII vs VAISH ASSOCIATES
ITA/50/2014ITAT Delhi
PR.CIT vs BHARAT HOTELS LTD
ITA/535/2015ITAT Delhi
M/S. JAGATI PUBLICATIONS LTD vs THE PRESIDENT, INCOME TAX APPELLATE TRIBUNAL, THROUGH REGISTRAR AND ORS
WP/7972/2013ITAT Bombay
Commissioner Of Income Tax vs Smt.Mansi Moolchandani
ITA/103/2009ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF INCOME TAX, PANCHKULA vs M/S HARYANA FINANCIAL CORPORATION
ITA/370/2014ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE A.B. CHAUDHARI
MANISH BANSAL vs INCOME TAX OFFICER, PANCHKULA
ITA/67/2015ITAT Punjab & Haryana
M/S RANA POLYCOT LTD vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN CHANDIGARH
ITA/189/2014ITAT Punjab & Haryana
INCOME TAX OFFICER vs M/S.MADEEHA ENTERPRISES
WA/100006/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
PR. COMMISSIONER OF INCOME TAX-6 vs MINDA ACOUSTIC LTD.
ITA/554/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX -5 vs M/S LEPASSAGE TO INDIA TOURS & TRAVELS PVT. LTD
ITA/491/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME-TAX vs M/S HICAL TECHNOLOGIES PVT. LTD.
ITA/218/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME vs SHRI SUDHEER KUMAR
ITA/145/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR.COMMISSIONER OF INCOME TAX-6 vs MINDA ACOUSTIC LTD
ITA/553/2015ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-09 vs TUPPERWARE INDIA PVT. LTD
ITA/415/2015ITAT Delhi
RAMPGREEN SOLUTIONS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/102/2015ITAT Delhi
PR.COMMISSIONER OF INCOME TAX-5
ITA/489/2015ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-2 CHANDIGARH vs M/S MOBISOFT TELE SOLUTIONS PVT LTD
ITA/193/2015ITAT Punjab & Haryana
MR. JUSTICE A.B. CHAUDHARI,MR. JUSTICE M.M. AGGARWAL
GRIHALAKSHMI VISION vs THE ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/83/2014ITAT Kerala
SHRI MOHAMMED RAFI SAYED vs THE ASSISTANT DIRECTOR OF INCOME TAX (INV)
ITA/77/2014ITAT Kerala
PR. COMMISSIONER OF INCOME TAX II LUDHIANA vs M/S HAPPY FORGINS LTD
ITA/198/2015ITAT Punjab & Haryana
