Commissioner of Income Tax-II, vs. M/s. HSBC Electronic Data Processing India Pvt. Ltd.,
ITTA/464/2015HC TelanganaHBHC01000341201511 August 2015Bench: CHALLA KODANDA RAM,G.CHANDRAIAH5 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Magma General Insurance Co. Ltd. v. Nanu Ram7 citing2018 SCC OnLine SC 1546 · 2018
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