Magma General Insurance Co. Ltd. v. Nanu Ram

2018 SCC OnLine SC 1546Reported decision2018#13718 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2018.

Judgments citing Magma General Insurance Co. Ltd. v. Nanu Ram

Pr. Commissioner of Income Tax-04 vs. M/S G4S Corporate Services[!] Pvt. Ltd

ITA/690/2017HC Delhi25 Sept 2018

Bench: The Accident Itself, There Is No Reason To Doubt Either The Itr Or The Kamlesh Kumar 25.10.2019 12:42

…MAC.APP. No.690/2017 Page 1 of 5 $~14 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Decided on: 15.10.2019 + MAC.APP. 690/2017 & CM APPL. 28108/2017 RELIANCE GENERAL INSURANCE COMPANY LTD ..... Appellant Through: Ms. Prerna Mehta, Advocate. versus MONA & ORS ..... Respondents Through: Mr. S.N. Parashar, Advocate for R-1 to R-4. CORAM: HON'BLE MR. JUSTICE NAJMI WAZIRI NAJMI WAZIRI, J. (Oral) 1. This appeal impugns the award of compensation dated 19.05.2017 passed by the learned MACT…

The Pr.Commissioner of Income Tax -1 (International Taxation) vs. General Electric Canada Company

ITA/676/2018HC Delhi01 Jun 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

…MAC.APP. No. 676/2018 & 137/2019 Page 1 of 10 $~14 & 15 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Decided on: 13.12.2019 + MAC.APP. 676/2018, CM APPL. 29315/2018 & CM APPL. 8472/2019 THE TATA AIG GEN INSURANCE CO.LTD ..... Appellant versus NASIM & ORS ..... Respondents + MAC.APP. 137/2019 NASIM & ORS ..... Appellants versus THE TATA AIG GEN INSURANCE CO LTD & ORS ..... Respondents Through: Mr. S.P. Jain and Mr. Himanshu Gambhir, Advocates for insurance company…

Principal Commissioner of Income Tax (Central)- 1 vs. Manoj Hora

ITA/1046/2017HC Delhi27 Nov 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

…MAC.APP. Nos. 296/2017 & 1046/2017 Page 1 of 12 $~30&31 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Decided on: 21.11.2019 + MAC.APP. 296/2017, CM APPL. 11511/2017, 11512/2017 NATIONAL INSURANCE CO LTD ..... Appellant Through: Mr. Pradeep Gaur, Adv. versus BEENA AGGARWAL & ORS ..... Respondents + MAC.APP. 1046/2017 BEENA AGGARWAL & ORS ..... Appellants Through: Ms. Neha Kapoor, Adv. with Mr. Mohit Bhadu, Adv. versus NATIONAL INSURANCE CO & ORS ..... Responde…

Cargill Foods India Pvt. Ltd vs. Assistant Commissioner of Income Tax

ITA/938/2017HC Delhi06 Nov 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

…owards ‘loss of love and affection’; while a lumpsum of Rs. 1,00,000/- has been granted as compensation towards ‘loss of consortium’. However, in terms of the dicta of the Supreme Court in Magma General Insurance Co. Ltd. vs. Nanu Ram @ Chuhru Ram & Ors., 2018 SCC OnLine SC 1546, each of the claimants would be entitled to and are granted non-pecuniary damages of ‘Loss of love and affection’ and ‘Loss of consortium’ @ Rs. 50,000/- and Rs. 40,000/- respectively. The deceased has 4 survivors, his widow, married daughter and two sons. Each one of them would feel the absence of his consortium and his love an…

Bently Nevada Llc vs. Commissioner of Income Tax (International Taxation), Delhi - I

ITA/831/2017HC Delhi25 Oct 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

…the claimants shall be entitled to Rs. 40,000/- and Rs. 50,000/- each towards ‘loss of consortium’ and ‘loss of future prospects’ resepectively, in terms of the dicta of the Supreme Court in Magma General Insurance Co. Ltd. vs. Nanu Ram @ Churu Ram & Ors. 2018 SCC OnLine SC 1546. It is so granted to them. 7. The learned counsel for the respondent-insurance company fairly submits that indeed in terms of the legal position the said monies would be payable. However, she submits that in a related appeal filed by the insurance company i.e. in MAC APP. 769-2017, the TDS has not been allotted to be deducted.…

Pr. Commissioner of Income Tax (International Taxation)1 vs. Comptel Oyj

ITA/296/2017HC Delhi18 Apr 2017

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Commissioner of Income Tax-II vs. M/s. HSBC Electronic Data Processing India Pvt. Ltd

ITTA/464/2015HC Telangana11 Aug 2015

Bench: CHALLA KODANDA RAM,G.CHANDRAIAH