Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
DCIT, NEW DELHI vs M/S. HINDUSTAN FERTILISER CORPORATION LTD., NOIDA
ITA 6083/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S HINDUSTAN FERTILIZER CORPORATION LTD., NOIDA
ITA 5041/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S HINDUSTAN FERTILISER CORPORATION LTD.,NOIDA vs DCIT, NEW DELHI
ITA 4927/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
NAV- YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5471/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
MALTI DEVI SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 2956/DEL/2012[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
MALTI DEVI SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 2955/DEL/2012[1998-99]Status: DisposedITAT DelhiAY 1998-99
HINDUSTAN FERTLISER CORPORATION LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2786/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
SANJEEV GUPTA,HISAR vs CIT, HISAR
ITA 5017/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
PR. CIT-2 vs CEMENT CORPORATION OF INDIA LTD
ITA/301/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. CIT vs CEMENT CORPORATION OF INDIA LTD
ITA/288/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs SRI SADGURU EDUCATION TRUST
ITA/433/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX vs SRI SADGURU EDUCATION TRUST
ITA/434/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S ITTINA PROPERTIES PVT. LTD.
ITA/214/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
Commissioner of Income Tax-III vs V.Ramachandra Rao
ITTA/204/2015ITAT Telangana
CHALLA KODANDA RAM,G.CHANDRAIAH
COMMISSIONER OF INCOME TAX – II vs CO. LTD
ITA/356/2013ITAT Delhi
PR. CIT-2 vs CEMENT CORPORATION OF INDIA LTD
ITA/279/2015ITAT Delhi
Sarch Kumar vs The Chief Commissioner Of Income Tax
WP/1146/2015ITAT Madhya Pradesh
HON'BLE SMT. JUSTICE SHUBHADA R. WAGHMARE
THE COMMISSIONER OF INCOME TAX (EXEMPTION) BHOPAL vs SEWA DRISHTI SAMITI
ITA/65/2015ITAT Madhya Pradesh
COMMISSIONER OF INCOME-TAX PATIALA vs M/S EQBAL INN & HOTELS LTD PATIALA
ITA/256/2014ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
CIT, FARIDABAD vs M/S LAKHANI RUBBER UDYOG LTD.
ITA/214/2010ITAT Punjab & Haryana
IMPROVEMENT TRUST ABOHAR vs COMMISSIONER OF INCOME TAX
ITA/140/2015ITAT Punjab & Haryana
M/S SARUP TANNERIES LTD. vs COMMISSIONER OF INCOME TAX
ITA/472/2009ITAT Punjab & Haryana
SRI S.N. WADIYAR (DEAD) THROUGH LR vs COMMISSIONER OF WEALTH TAX, KARNATAKA
CIVIL APPEAL No. 6873/2005ITAT SC
2 Judges
SRI.S.N.WADITAR(DEAD) THROUGH LR vs COMMNR. OF WEALTH TAX,KARNATAKA
C.A. No.-006873-006881 - 2005ITAT SC
A.K. SIKRI ROHINTON FALI NARIMAN
BHAIRAVNATH CO-OPERATIVE CREDIT SOCIETY LTD., vs THE COMMISSIONER OF INCOME TAX (APPEALS),
ITA/100125/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs DR.PRABHAKAR KORE CREDIT SOUHARD
ITA/100113/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
JAI JINENDRA CREDIT SOUHARD SAHAKARI NIYAMIT vs THE COMMISSIONER OF INCOME
ITA/100098/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs THE MERCANTILE CO-OPERATIVE
ITA/100112/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
KALAMESHWAR CO-OPERATIVE CREDIT SOCIETY LTD., vs THE COMMISSIONER OF INCOME TAX
ITA/100107/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
DOODHGANGA CO-OPERATIVE vs THE COMMISSIONER OF INCOME TAX
ITA/100060/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
