Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
NIRAJ PRABHU THOMAS EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs ITO, NAGERCOIL
ITA 32/CHNY/2015[-]Status: DisposedITAT Chennai
ITO, SALEM vs S-1293 TGHAMMAMPATTY PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY LTD, SALEM
ITA 1241/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
VEE VIJAYALAKSHMI,CHENNAI vs ACIT, CHENNAI
ITA 1117/CHNY/2015[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
S.SRIDHARAN,TRICHY vs DCIT, TRICHY
ITA 1116/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SPARK CAPITAL ADVISORS (INDIA) PRIVATE LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2623/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE KANARA DISTRICT CENTRAL vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX,
WP/102593/2015ITAT Karnataka
ASHOK B HINCHIGERI
PR. COMMISSIONER OF INCOME TAX-II vs IMAGES CREDIT AND PORTFOLIO PVT. LTD.,(
ITA/433/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs M/S YASH PAL NARENDER KUMAR
ITA/255/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-II), vs M/S IMAGES CREDIT AND PORTFOLIO PVT. LTD.
ITA/431/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-(CENTRAL)-I vs M/S YASH PAL NARENDER KUMAR
ITA/256/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-II), vs M/S IMAGES CREDIT AND PORTFOLIO PVT. LTD.,
ITA/533/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX (CENTRAL-II) vs M/S IMAGES CREDIT AND PORTFOLIO PVT. LTD
ITA/432/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-(CENTRAL-III vs IMAGES CREDIT & PORTFOLIO PVT. LTD.,
ITA/584/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
(CENTRAL-II) vs IMAGES CREDIT AND PORTFOLIO PVT. LTD.
ITA/582/2015ITAT Delhi
COMMISSIONER OF INCOME TAX(CENTRAL)-I vs M/S YASH PAL NARENDER KUMAR
ITA/254/2015ITAT Delhi
COMMISSIONER INCOME TAX vs M/S PRISM CEMENT UNIT
ITA/103/2014ITAT Madhya Pradesh
COMMISSIONER INCOME TAX vs M/S PRISM CEMENT UNIT
ITA/102/2014ITAT Madhya Pradesh
COMMISSIONER INCOME TAX vs M/S PRISM CEMENT UNIT
ITA/101/2014ITAT Madhya Pradesh
COMMISSIONER INCOME TAX vs M/S PRISM CEMENT UNIT
ITA/100/2014ITAT Madhya Pradesh
C.I.T.-UDAIPUR vs M/S DUNGARPURCENTRAL CO-OPERATIVE BANK
ITA/169/2014ITAT Rajasthan
KEWAL CHAUDHARY vs COMMISSIONER OF INCOME TAX-I JALANDHAR
ITA/233/2014ITAT Punjab & Haryana
SHAKUN MEHTA vs COMMISSIONER OF INCOME TAX, HISSAR
ITA/78/2015ITAT Punjab & Haryana
M/S KOTHARI METALS vs INCOME TAX OFFICER
WP/7935/2015ITAT Karnataka
RAM MOHAN REDDY
B GYANPRAKASH S/O. B SIDDANAGOUDA vs B SIDDANAGOUDA S/O. B HANUMANTH REDDY
WP/107275/2015ITAT Karnataka
K.N.PHANEENDRA
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/94/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
THE COMMISSONER OF INCOME TAX vs SRI PRAKASH B NICHANI
ITA/399/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S MANDOVI MOTORS PVT., LTD.,
ITA/417/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs DR L NARENDRA PRASAD
ITA/473/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/93/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/92/2014ITAT Karnataka
A.V.CHANDRASHEKARA,DEEPAK VERMA(ACJ)
