Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD.

ITA/417/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/8/2015

PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD

ITA/522/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/8/2015

COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/715/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/713/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/709/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/711/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/710/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs M/S.ISLAMIC ACADEMY OF EDUCATION

ITA/502/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/714/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION

ITA/712/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

21/8/2015

COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I vs M/S. INDORAMA SYNTHETICS (I) LTD

C.A. No.-001834-001834 - 2006ITAT SC
21/8/2015

COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I vs M/S. INDORAMA SYNTHETICS (I) LTD

C.A. No.-001834-001834 - 2006ITAT A.K. SIKRI ROHINTON FALI NARIMAN
21/8/2015

PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD

ITA/365/2015ITAT Delhi
21/8/2015

THE KERALA CASHEW DEVELOPMENT CORPORATION LTD., KOLLAM vs COMMISSIONER OF INCOME TAX, TRIVNDRUM

ITA/3/2013ITAT Kerala
20/8/2015

COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA vs M/S LARSEN & TOUBRO LTD.

CIVIL APPEAL No. 6770/2004ITAT SC

2 Judges

20/8/2015

ACIT, BANGALORE vs M/S BOSCH LIMITED, BANGALORE

ITA 695/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/8/2015

BOSCH LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 670/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
20/8/2015

M/S SOMYASHREE TRADERS vs STATE OF KARNATAKA

WP/1946/2015ITAT Karnataka

RAM MOHAN REDDY

20/8/2015

PR. COMMISSIONER OF INCOME TAX, (CENTRAL II), vs MAYANK TRADERS(P) LTD.

ITA/477/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

20/8/2015

COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.

ITA/470/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

20/8/2015

COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.

ITA/471/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

20/8/2015

COMMISSIONER OF INCOME TAX, (CENTRAL II), vs MAYANK TRADERS(P) LTD.,

ITA/467/2015ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

20/8/2015

COMMNR.,CENTRAL EXCISE & CUSTOMS, KERALA vs M/S. LARSEN & TOUBRO LTD

C.A. No.-006770-006770 - 2004ITAT SC
20/8/2015

COMMNR.,CENTRAL EXCISE & CUSTOMS, KERALA vs M/S. LARSEN & TOUBRO LTD

C.A. No.-006770-006770 - 2004ITAT A.K. SIKRI ROHINTON FALI NARIMAN
20/8/2015

COMMISSIONER OF INCOME TAX-IV vs PRIVATE LIMITED

ITA/489/2014ITAT Delhi
20/8/2015

TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD

ITA/466/2015ITAT Delhi
20/8/2015

THE COMMISSIONER OF INCOME TAX, TRICHUR vs M/S.KERALA SPONGE IRON LTD.

ITA/195/2014ITAT Kerala
19/8/2015

SREE SUDHEENDRA MEDICAL MISSION vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION)

ITA/152/2014ITAT Kerala
19/8/2015

THE COMMISSIONER OF INCOME TAX vs M/S.KERALA TRANSPORT COMPANY KTC BUILDING YMCA ROAD,

ITA/78/2015ITAT Kerala
19/8/2015

C I T vs NAVEEN BHATIA

ITA/153/2008ITAT Punjab & Haryana
19/8/2015