Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S CHADHA AUTO AGENCIES,HUBLI vs ITO, HUBLI
ITA 711/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
L. SYED IBRAHIM BAHADUSHA,BANGALORE vs ITO, BANGALORE
ITA 406/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
MUDIGERE BOREGOWDA RAMESH,BANGALORE vs ITO, BANGALORE
ITA 1035/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
PR. COMMISSIONER OF INCOME vs HARI SHANKAR KHEMKA
ITA/472/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ELEGANT TRAVELS PVT LTD
ITA/464/2012ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ARVINDER SINGH
ITA/453/2012ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/630/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/533/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SRI C M MAHADEVA S/O SRI MANCHE GOWDA vs THE COMMISSIONER OF INCOME TAX
ITA/795/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S. EXILANT TECHNOLOGIES PVT.LTD
ITA/115/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONERR OF INCOME-TAX vs M/S. BRADY COMPANY INDIA PVT LTD
ITA/106/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR. COMMISSIONER OF INCOME TAX vs HARI SHANKAR KHEMKA
ITA/423/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-II vs KAJARIA CERAMICS LTD
ITA/35/2014ITAT Delhi
M/S Deepmohini vs Commissioner Of Income Tax
ITA/96/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner vs M/S. Global Reality
ITA/43/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/ Global Reality
ITA/42/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner vs M/S. Global Reality
ITA/41/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/40/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/39/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/36/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/35/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs M/S Global Reality
ITA/34/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
T. JANAKI,ERODE vs DCIT, SALEM
ITA 861/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
V.BABU,CHENNAI vs DCIT, CHENNAI
ITA 296/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, COIMBATORE vs INDO SHELL CAST PVT. LTD., COIMBATORE
ITA 1376/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
B.RAAJARAAJAN,ERODE vs JCIT, SALEM
ITA 1371/CHNY/2015[2003-04]Status: DisposedITAT ChennaiAY 2003-04
RAMA NAICK CHARITABLE TRUST,CHENNAI vs DDIT, CHENNAI
ITA 2930/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, COIMBATORE vs COIMBATORE MULTIPURPOSE SOCIAL SERVICE SOCIETY, COIMBATORE
ITA 2222/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
COIMBATORE MULTIPURPOSE SOCIAL SERVICE SOCIETY,CHENNAI vs ITO, COIMBATORE
ITA 1965/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KIDS CLINIC INDIA PRIVATE LIMITED
COP/60/2015ITAT Karnataka
KRISHNA S DIXIT
