Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
M/S SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 705/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, KOLAR vs SRI. M. VEERABHADRAPPA, MALUR
ITA 305/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MAC CHARLES INDIA LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1616/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SSK PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs ITO, BAGALKOT
ITA 1446/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
BUHLER (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 434/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S KINGFISHER AIRLINES LTD vs THE ASST COMMISSIONER OF INCOME TAX (TDS)
WP/21549/2012ITAT Karnataka
B.MANOHAR,VINEET SARAN
G.NARAYANA REDDY vs THE COMMISSISONER OF INCOME TAX (CENTRAL)
WP/15384/2014ITAT Karnataka
A.S.BOPANNA
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/160/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-1 vs ANSAL LAND MARK TOWNSHIP (P) LTD
ITA/161/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-II, AMRITSAR vs M/S RANJIT RATTAN MEHRA HUF
ITA/17/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
C I T vs M/S MANDEEP MASHRROMS LTD.
ITA/636/2007ITAT Punjab & Haryana
CIT, KARNAL vs KARNAL COOP. SUGAR MILLS. LTD.
ITA/82/2009ITAT Punjab & Haryana
THE SHAHABAD COOP. SUGAR MILLS LTD. vs ACIT, KURUKSHETRA CIRCLR
ITA/986/2008ITAT Punjab & Haryana
C I T vs M/S MANDEEP MASHRROMS LTD.
ITA/267/2008ITAT Punjab & Haryana
LAXMANDAS SUJANDAS DALPAT vs THE INCOMETAX OFFICER
TAXAP/1383/2007ITAT Gujarat
PRO COMMISSIONER OF INCOME TAX (CENTRAL)-I vs R.J. CORP LTD.,
WTA/3/2015ITAT Delhi
PUBLIC EDUCATION SOCIETY,BANGALORE vs DY.DIT, BANGALORE
ITA 664/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
CORPORATION BANK vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/1269/2015ITAT Karnataka
RAM MOHAN REDDY
CORPORATION BANK vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/1270/2015ITAT Karnataka
RAM MOHAN REDDY
COMMISSIONER OF INCOME TAX vs M/S MANIPAL ALUMNI OF NEPHROLOGY TRUST
ITA/320/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX vs M/S MANIPAL ALUMNI OF NEPHROLOGY TRUST
ITA/319/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
M/S. PUROLATOR INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-001959-001959 - 2006ITAT SC
M/S. PUROLATOR INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-001959-001959 - 2006ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
M/S. RAJ CORPORATION vs INCOME TAX OFFICER,
SCA/9354/2015ITAT Gujarat
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).
ITA/629/2015ITAT Delhi
COMMISSIONER OF INCOME TAX PANCHKULA vs RAKESH KUMAR KHOSLA PROP. KHOSLA TRADING COMPANY
ITA/170/2014ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
HARISH AHUJA vs COMMISSIONER OF INCOME TAX-II
ITA/196/2015ITAT Punjab & Haryana
M/S CHADHA AUTO AGENCIES,HUBLI vs ITO, HUBLI
ITA 712/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S CHADHA AUTO AGENCIES,HUBLI vs ITO, HUBLI
ITA 711/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
L. SYED IBRAHIM BAHADUSHA,BANGALORE vs ITO, BANGALORE
ITA 406/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05