Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
ITO, PONDICHERRY vs V.MOHENE, PONDICHERRY
ITA 1788/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
THE HANDLOOM EXPORT PROMOTION COUNCIL,CHENNAI vs ASSISTANT DIRECTOR OF INCOME TAX, CHENNAI
ITA 2131/CHNY/2013[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE HANDLOOM EXPORT PROMOTION COUNCIL,CHENNAI vs ASSISTANT DIRECTOR OF INCOME TAX, CHENNAI
ITA 2130/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
INDO SHELL CAST (P) LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 209/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S RAMCHANDRA REXINES (P) LTD vs COMMISSIONER OF CENTRAL EXCISE BANGALORE-1
C.A. No.-006651-006653 - 2015ITAT SC
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/709/2014ITAT Delhi
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/707/2014ITAT Delhi
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs KABUL CHAWLA
ITA/713/2014ITAT Delhi
COMMISSIONER OF INCOME TAX-II AMRITSAR vs INDRA SEN AGGARWAL
ITA/40/2013ITAT Punjab & Haryana
VIJAY AGGARWAL vs COMMISSIONER OF INCOME TAX (CENTRAL) GURGAON AND ANR
ITA/71/2015ITAT Punjab & Haryana
MAKHAN SINGH vs INCOME TAX OFFICER WARD 2(1)
ITA/241/2014ITAT Punjab & Haryana
RYTHA SEVA SAHAKARA BANK NIYAMITHA,K.R. NAGAR vs ITO, MYSORE
ITA 105/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S FIZA DEVELOPERS & INTER TRADE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1257/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI SRINIVASA vs UNION OF INDIA
WP/32499/2015ITAT Karnataka
G.NARENDAR,N.KUMAR
RAJARAJESHWARI MEDICAL COLLEGE & HOSPITAL vs UNION OF INDIA
WP/28614/2015ITAT Karnataka
G.NARENDAR,N.KUMAR
MR SIRAJ REHAMATHULLA vs MESSRS GOLD ENTERPRISES
WP/34838/2015ITAT Karnataka
A.N.VENUGOPALA GOWDA
CIT vs CHANDRA SWAMI
ITA - 1144 / 2011ITAT Delhi
CIT vs VISHWA DHARMAYATAN TRUST
ITA - 1143 / 2011ITAT Delhi
CHANDRA SWAMI vs ASST COMMISSIONER OF INCOME TAX
ITA - 1094 / 2011ITAT Delhi
VISHWADHARMAYATAN TRUST vs ASST. COMMISSIONER OF INCOME TAX
ITA/1093/2011ITAT Delhi
COMMISSIONER OF INCOME TAX GURGAON vs M/S PARABOLIC DRUGS LTD
ITA/223/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
COMMISSIONER OF INCOME TAX (TDS) CHANDIGARH vs M/S IVY HEALTH LIFE SCIENCES (P) LTD MOHALI
ITA/142/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
PR COMISSIONER OF INCOME TAX-3 LUDHIANA vs M/S MALWA INDUSTRIES LTD
ITA/209/2015ITAT Punjab & Haryana
PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD vs AVTAR KUKREJA
ITA/163/2015ITAT Punjab & Haryana
M/S FARMERS AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,KOPPA vs ITO, MYSORE
ITA 727/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S BANGALORE COMMERCIAL TRANSPORT CREDIT CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ITO, BANGALORE
ITA 920/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs M/S CHAMUNDI WINERY AND DISTILLERY, BANGALORE
ITA 908/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. B.L. DASARAJ URS,MYSORE vs ITO, MYSORE
ITA 850/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
S. TEJRAJ RANKA vs ACIT,
ITA 82/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SRI. LAXMIDAS BAPUDAS DARBAR,BAGALKOT vs ITO, BAGALKOT
ITA 731/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07