Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
T. JANAKI,ERODE vs DCIT, SALEM
ITA 861/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
V.BABU,CHENNAI vs DCIT, CHENNAI
ITA 296/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, COIMBATORE vs INDO SHELL CAST PVT. LTD., COIMBATORE
ITA 1376/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
B.RAAJARAAJAN,ERODE vs JCIT, SALEM
ITA 1371/CHNY/2015[2003-04]Status: DisposedITAT ChennaiAY 2003-04
RAMA NAICK CHARITABLE TRUST,CHENNAI vs DDIT, CHENNAI
ITA 2930/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, COIMBATORE vs COIMBATORE MULTIPURPOSE SOCIAL SERVICE SOCIETY, COIMBATORE
ITA 2222/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
COIMBATORE MULTIPURPOSE SOCIAL SERVICE SOCIETY,CHENNAI vs ITO, COIMBATORE
ITA 1965/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KIDS CLINIC INDIA PRIVATE LIMITED
COP/60/2015ITAT Karnataka
KRISHNA S DIXIT
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD.
ITA/417/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD
ITA/522/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/715/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/713/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/709/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/711/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/710/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S.ISLAMIC ACADEMY OF EDUCATION
ITA/502/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/714/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs ISLAMIC ACADEMY OF EDUCATION
ITA/712/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I vs M/S. INDORAMA SYNTHETICS (I) LTD
C.A. No.-001834-001834 - 2006ITAT SC
COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I vs M/S. INDORAMA SYNTHETICS (I) LTD
C.A. No.-001834-001834 - 2006ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
PR. COMMISSIONER OF INCOME TAX-6 vs M/S NORTHERN STRIPS LTD
ITA/365/2015ITAT Delhi
THE KERALA CASHEW DEVELOPMENT CORPORATION LTD., KOLLAM vs COMMISSIONER OF INCOME TAX, TRIVNDRUM
ITA/3/2013ITAT Kerala
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA vs M/S LARSEN & TOUBRO LTD.
CIVIL APPEAL No. 6770/2004ITAT SC
2 Judges
ACIT, BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 695/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
BOSCH LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 670/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S SOMYASHREE TRADERS vs STATE OF KARNATAKA
WP/1946/2015ITAT Karnataka
RAM MOHAN REDDY
PR. COMMISSIONER OF INCOME TAX, (CENTRAL II), vs MAYANK TRADERS(P) LTD.
ITA/477/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.
ITA/470/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II) vs MAYANK TRADERS(P) LTD.
ITA/471/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, (CENTRAL II), vs MAYANK TRADERS(P) LTD.,
ITA/467/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
