Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

COMMISSIONER OF INCOME TAX BHOPAL vs BHASKAR FOODS PVT. LTD.

ITA/113/2014ITAT Madhya Pradesh
10/9/2015

M/S MOTIA CONSTRUCTIONS LTD. THROUGH PARVEEN KANSAL vs COMMISSIONER OF INCOME TAX, CENTRAL, LUDHIANA

ITA/267/2015ITAT Punjab & Haryana
10/9/2015

SHRI B R ANJAN KUMAR vs THE COMMISSIONER OF INCOME TAX

WP/6469/2015ITAT Karnataka

RAM MOHAN REDDY

10/9/2015

SMT. KAMALA RAJSHEKAR (DECD) vs THE COMMISSIONER OF INCOME TAX

WP/6470/2015ITAT Karnataka

RAM MOHAN REDDY

10/9/2015

SHRI B R RAMARAJU vs THE COMMISSIONER OF INCOME TAX

WP/6467/2015ITAT Karnataka

RAM MOHAN REDDY

10/9/2015

The Commissioner of Income Tax-IV vs My Home Industries Ltd

ITTA/250/2015ITAT Telangana

CHALLA KODANDA RAM,G.CHANDRAIAH

10/9/2015

COMMISSIONER OF INCOMET AX DELHI IV vs DLF LTD. EARLIER DLF UNIVERSAL LTD.

ITA - 1330 / 2009ITAT Delhi
10/9/2015

COMMISSIONER OF INCOME TAX vs BHOPAL CAMPIAN SCHOOL SOCIETY

ITA/5/2015ITAT Madhya Pradesh
9/9/2015

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ITA/12/2015ITAT Delhi
9/9/2015

COMMISSIONER OF INCOME TAX vs KEIHIN PANALFA LTD

ITA/11/2015ITAT Delhi
9/9/2015

The Commissioner vs Satish Chand Samirmal Gothi

ITA/44/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S HRY. TELEVISION LTD.

ITA/634/2008ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

COMMISSIONER OF INCOME TAX-I, JALANDHAR vs M/S MAX INDIA LTD.

ITA/426/2010ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

COMMISSIONER OF INCOME TAX PANCHKULA vs KULDEEP CHAND JAIN (HUF) PROP. M/S SANT RAM MANGAT RAM JAIN

ITA/165/2014ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY

8/9/2015

THE COMMISSIONER OF INCOME TAX vs M/S MERCHEM LIMITED

ITA/244/2014ITAT Kerala

HONOURABLE MR.JUSTICE ANTONY DOMINIC

8/9/2015

BHAGHEERATHA ENGINEERING LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/207/2012ITAT Kerala
8/9/2015

K.K.J.FOUNDATIONS vs THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION), RANGE 4, KOCHI

ITA/242/2014ITAT Kerala
8/9/2015

M/S KUMAR BUILDERS vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN LUDHIANA

ITA/166/2014ITAT Punjab & Haryana
8/9/2015

NTT DATA OPTIMAL INDIA DELIVERY SERVICES PRIVATE

COP/147/2015ITAT Karnataka

KRISHNA S DIXIT

8/9/2015

SRI B KRISHNAPPA vs THE COMMISSIONER OF INCOME TAX

RP/775/2013ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

KASTURBA ROAD

COP/93/2015ITAT Karnataka

A.S.BOPANNA

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S. SOMAVAMSHA SAHASRARJUNA KSHATRIYA CO-OPERATIV

ITA/188/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S.NATIOAL TAX PREPARATION SERVICES PVT. LTD.

ITA/172/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs SRI SAHAKARNAGAR CREDIT COOPERATIVE SOCIETY LTD

ITA/268/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PRINCIPLE COMMISSIONER OF INCOME TAX vs M/S PROCESSOR SYSTEMS INDIA PVT LTD.,

ITA/331/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER vs THE MYSORE CITY CO -

ITA/322/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA

ITA/235/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

PR COMMISSIONER OF vs M/S MPHASIS FINSOLUTIONS

ITA/381/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

COMMISSIONER OF INCOME TAX vs M/S. BASAVESHWARA CREDIT

ITA/171/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015

THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA

ITA/236/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

8/9/2015