Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
THE COMMISSIONER OF INCOME (APPEALS)-II vs M/S MILLENIUM CREDIT CO-OP SOCIETY LTD
ITA/330/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME (APPELAS)-II vs M/S MILLENIUM CREDIT CO - OP SOCIETY LTD.,
ITA/329/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S. SOMAVAMSHA SAHASRARJUNA KSHATRIYA CO-OPERATIV
ITA/187/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
M/S EMBASSY DEVELOPMENT CORPORATION vs THE ASSISTANT COMMISSIONER
ITA/465/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S SOMAVAMSHA
ITA/237/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PRL. COMMISSIONER OF INCOME TAX vs M/S. MICROCHIP TECHNOLOGY INDIA PVT. LTD.
ITA/405/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR.COMMISSIONER OF vs M/S. SASKEN
ITA/389/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PRINICPAL COMMISSIONER vs M/ S SECON PVT LTD
ITA/379/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
PR.COMMISSISONER OF INCOME TAX vs M/S. BEML EMPLOYEES CO-OP SOCIETY LTD.
ITA/394/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE ASSISTANT COMMI.OF INCOME TAX vs RANA PROJECTS INTERNATIONAL LTD. RAIPUR
TAXC/103/2010ITAT Chhattisgarh
M/S GURDASPUR IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX & ANR
ITA/237/2015ITAT Punjab & Haryana
M/S. GOLDMAN SACHS SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1423/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SATHISH KAMATH vs THE RECOVERY OFFICER
WP/15523/2015ITAT Karnataka
A.S.BOPANNA
MURALIDHAR KAMATH vs THE RECOVERY OFFICER
WP/16800/2015ITAT Karnataka
A.S.BOPANNA
SMT VIJAYA H vs THE COMMISSIONER OF POLICE
WPHC/114/2015ITAT Karnataka
BUDIHAL R.B.,MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME-TAX vs SMT LATHA RAMACHANDRA INAMDAR
ITA/220/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI S. JAGADEESHWARA REDDY vs DEPUTY COMMISSIONER OF INCOME
ITA/428/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX (EXEMPTION) vs TRUST
ITA/269/2015ITAT Delhi
Commissioner Of Income Tax vs M/S Sisters Of St.Charles Seociety
ITA/93/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
S.K. PATEL FAMILY TRUST vs A.C.I.T.
TAXAP/173/2001ITAT Gujarat
SHARMA AND GANGADHAR BUILDERS AND COLONISERS PVT LTD vs COMMISSIONER OF INCOME TAX, AMRITSAR
ITA/349/2014ITAT Punjab & Haryana
DCIT,BANGALORE vs SMT. VEENA N MANJUNATH, BANGALORE
ITA 9/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ITO, BANGALORE vs M/S RICHMOND HOTELS PVT. LTD., BANGALORE
ITA 47/BANG/2015[2006-07]Status: DisposedITAT BangaloreAY 2006-07
KARNATAKA WATER SUPPLY & DRAINAGE BOARD vs CIT, BANGALORE
ITA 283/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. K. RAJANNA,BANGALORE vs DCIT, BANGALORE
ITA 928/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S PRAGATHI SOCIAL WELFARE TRUST,MANGALORE vs CIT, MANGALORE
ITA 818/BANG/2014[N.A.]Status: DisposedITAT Bangalore
ACIT, BANGALORE vs M/S QUANTUM POWER SYSTEMS, BANGALORE
ITA 804/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S EAGLETON PROPERTY HOLDINGS,BANGALORE vs ACIT, BANGALORE
ITA 790/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
FIBRES AND FABRICS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs D.C.I.T., BANGALORE
ITA 756/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SRI. S. GOPALA KRISHNA CHETTY,BANGALORE vs ACIT, BANGALORE
ITA 723/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09