Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

M/S VIKRAM TRADERS,BANGALORE vs ACIT, BANGALORE

ITA 538/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/9/2015

SHRI. PILLAMUNISWAMAPPA,BANGALORE vs ACIT, BANGALORE

ITA 467/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
4/9/2015

ACIT, MANGALORE vs M/S SOUTH CANARA DISTRICT CENTRAL CO-OP BANK LTD., MANGALORE

ITA 34/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/9/2015

THE CHITRADURGA CITY MULTI PURPOSE CO-OP SOCIETY,CHITRADURGA vs CIT, DAVANGERE

ITA 302/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/9/2015

M/S TIBETAN RABGAYLING PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,HUNSUR vs ITO, MYSORE

ITA 1598/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/9/2015

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(3), BANGALORE vs M/S SOFTWARE AG BANGALORE TECHNOLGIES P LTD, BANGALORE

ITA 1343/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
4/9/2015

INCOME TAX OFFICER, WARD-11(2), BANGALORE vs M/S IPASS INDIA P LTD, BANGALORE

ITA 1310/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
4/9/2015

IPASS INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-11(2), BANGALORE

ITA 1292/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
4/9/2015

SOFTWARE AG BANGALORE TECHN PVT LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1291/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
4/9/2015

ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE vs M/S SOUTH CANARA DISTRICT CENTRAL CO.OPERATIVE BANK LTD, MANGALORE

ITA 1266/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
4/9/2015

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S GOPALAN ENTERPRISES INDIA P LTD, BANGALORE

ITA 1058/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
4/9/2015

DCIT vs M/S QUALITY ENGINEERING & SOFTWARE TECHNOLOGIES P. LTD.,

ITA 641/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
4/9/2015

DCIT vs SAFINA HOTELS LTD.,

ITA 543/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
4/9/2015

SADIYA EDUCATIONAL AND CHARITABLE TRUST vs CIT,

ITA 422/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
4/9/2015

KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD vs ADDL.DIT,

ITA 378/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
4/9/2015

ANJANA PATEL SEVA SANGHA vs CIT,

ITA 1616/BANG/2013[N,A,]Status: DisposedITAT Bangalore
4/9/2015

ANJANA PATEL SEVA SANGHA vs CIT,

ITA 1615/BANG/2013[N,A,]Status: DisposedITAT Bangalore
4/9/2015

GLOBAL E- BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1678/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
4/9/2015

ITO, BANGALORE vs M/S CERNER HEALTH CARE SOLUTIONS PVT. LTD., BANGALORE

ITA 1509/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
4/9/2015

HIND HIGH VACUUM COMPANY (P) LTD.,BANGALORE vs ACIT, BANGALORE

ITA 1099/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
4/9/2015

M/S MOOKAMBIKA ASSOCIATES vs ASSISTANT COMMISSIONER OF INCOME TAX

WP/29258/2015ITAT Karnataka

RAM MOHAN REDDY

4/9/2015

ALTRAN TECHNOLOGIES INDIA PRIVATE LIMITED

COP/97/2015ITAT Karnataka

KRISHNA S DIXIT

4/9/2015

THE COMMISSIONER OF INCOME TAX vs M/S. ADDECCO FLEXIONE WORKFORCE

ITA/116/2015ITAT Karnataka

B.MANOHAR,VINEET SARAN

4/9/2015

THE COMMISSIONER OF INCOME TAX vs STATE BANK OF MYSORE

ITA/689/2009ITAT Karnataka

B.MANOHAR,VINEET SARAN

4/9/2015

COMMISSIONER OF INCOME TAX DEL vs M/S ATMA RAM PROPERTIES P. LTD

ITA - 355 / 2002ITAT Delhi
4/9/2015

ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I

ITA - 836 / 2007ITAT Delhi
4/9/2015

M/S ATMA RAM PROPERTIES P.LTD. vs DY. COMMISSIONER OF INCOME TAX

ITA - 162 / 2003ITAT Delhi
4/9/2015

ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI

ITA - 860 / 2007ITAT Delhi
4/9/2015

ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI

ITA - 859 / 2007ITAT Delhi
4/9/2015

ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I

ITA - 850 / 2007ITAT Delhi
4/9/2015