Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 849 / 2007ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 841 / 2007ITAT Delhi
COMMR.OF CUSTOMS,MUMBAI-I vs M/S SEIKO BRUSHWARE INDIA
C.A. No.-000216-000216 - 2007ITAT SC
COMMR.OF CUSTOMS,MUMBAI-I vs M/S SEIKO BRUSHWARE INDIA
C.A. No.-000216-000216 - 2007ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
ATMA RAM PROPERTIES P. LTD.
ITA/101/2002ITAT Delhi
PR. COMMISSIONER OF INCOME TAX - 10(2) vs GROZ ENGINEERING TOOLS PVT. LTD
ITA/386/2015ITAT Delhi
DIRECTOR OF INCOME TAX vs M/S ERICSSON COMMUNICATIONS LTD
ITA/106/2002ITAT Delhi
COMMISSIONER OF INCOME TAX -1 vs AGYA CROWNS & TOPS (P) LTD
ITA/625/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-I, COIMBATORE vs MIS. G.R. GOVINDARAJULU & SONS
CIVIL APPEAL No. 4916/2006ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX II CHD vs M/S GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD
ITA/312/2014ITAT Punjab & Haryana
M/S. MANGALORE REF. & PETROCHEMICALS LTD vs COMMNR. OF CUSTOM, MANAGALORE
C.A. No.-002753-002753 - 2006ITAT SC
A.K. SIKRI ROHINTON FALI NARIMAN
K.VIGNESHKUMAR,SIVAKASI vs DCIT, MADURAI
ITA 1313/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
G.SASIMALA,SIVAKASI vs DCIT, MADURAI
ITA 1311/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1309/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1308/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
COMPUTER ACCESS PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3084/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/81/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD
C.A. No.-003600-003600 - 2006ITAT SC
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD
C.A. No.-003600-003600 - 2006ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
JUDGEMENTopens in new window
ITA/93/2012ITAT Delhi
JUDGEMENTopens in new window
ITA/92/2012ITAT Delhi
CHEMINVEST LIMITED vs COMMISSIONER OF INCOME TAX-VI
ITA/749/2014ITAT Delhi
TAX-20 (ERSTWHILE CIT-XII) vs SMT. PRIYANKA SINGHANIA
ITA/163/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/339/2015ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG
ITA/656/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/334/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/342/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/338/2015ITAT Delhi
KARNATAKA JEWELS LTD vs JOINT COMMISSIONER OF INCOME TAX
SCA/18781/2014ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
ITA/84/2014ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
