Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
Commissioner of Income Tax-IV vs Leo Laminate (P) Ltd
ITTA/12/2015ITAT Telangana
Commissioner of Income-tax-VI vs Sri Premchand Kothari
ITTA/17/2015ITAT Telangana
THE COMMISSIONER OF INCOME TAX vs M/S ALTAIR ENGINEERING INDIA PVT.LTD.,
ITA/770/2009ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S. BAGMANE DEVELOPERS PVT. LTD
ITA/302/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S SAPTHARISHI CREDIT
ITA/290/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S. SAPTHARISHI CREDIT
ITA/304/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S. SAPTHARISHI CREDIT CO-OPERATIVE SOCIETY LTD.,
ITA/303/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
COMMISSIONER OF INCOME TAX DELHI II vs MEDICARE INVESTMENTS LTD.
ITA - 840 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. ABHINANDAN INVESTMENT LTD
ITA/26/2001ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. ABHINANDAN INVESTMENT LTD
ITA/25/2001ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. ABHINANDAN INVESTMENT LTD
ITA/840/2008ITAT Delhi
Raghav Chandra Ias vs Deputy Commissioner Of Income Tax
WP/3865/2015ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
M/S SHYAM SUNDER INDUSTRIES PVT. LTD. vs COMMISSIONER OF INCOME TAX ROHTAK AND ANR
ITA/148/2013ITAT Punjab & Haryana
MR. JUSTICE A.B. CHAUDHARI,MR. JUSTICE M.M. AGGARWAL
COMMISSIONER CENTRAL EXCISE COMMISSIONEATE ROHTAK vs M/S INDIAN OIL CORPN LTD
CEA/44/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S SRAJAN BUILDTECH PVT LTD
ITA/407/2014ITAT Punjab & Haryana
M/S JANANI INFRASTRUCTURE PVT LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/8881/2015ITAT Karnataka
ARAVIND KUMAR
TOYOTA TSUSHO INDIA PRIVATE LIMITED
COP/211/2014ITAT Karnataka
A.S.BOPANNA
AIRBUS INDIA OPERATIONS PRIVATE LIMITED
COP/281/2014ITAT Karnataka
S.R.KRISHNA KUMAR
SUBHASH CHANDER MALIK vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE (I) CHANDIGARH
ITA/66/2014ITAT Punjab & Haryana
M/S. SATNAM OVERSEAS LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008958-008958 - 2003ITAT SC
M/S. SATNAM OVERSEAS LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008958-008958 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
CIT-I vs M/S MALIBU ESTATE P LTD
ITA/213/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-VI vs VRM INDIA LTD
ITA/318/2014ITAT Delhi
COMMISSIONER OF INCOME TAX-VI vs VRM INDIA LTD
ITA/320/2014ITAT Delhi
COMMISSIONER OF INCOME TAX-VI vs VRM INDIA LTD
ITA/2069/2010ITAT Delhi
COMMISSIONER OF INCOME TAX -3, vs RADHA APPEARALS PVT. LTD.
ITA - 209 / 2015ITAT Delhi
COMMISSIONER OF INCOME TAX -3, vs RADHA APPEARALS PVT. LTD.
ITA - 211 / 2015ITAT Delhi
COMMISSIONER OFINCOME TAX -3, vs RADHA APPEARALS PVT. LTD.
ITA - 210 / 2015ITAT Delhi
C.I.T., II, JODHPUR vs M/S P.T.M. INDUSTRIES
ITA/52/2013ITAT Rajasthan
ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX & ORS. vs MIS. NETLEY B ESTATE & ORS.
CIVIL APPEAL No. 8617/2003ITAT SC
2 Judges
