Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
Sri Damodarlal Badruka vs The Income Tax Officer
ITTA/299/2003ITAT Telangana
A RAMALINGESWARA RAO,DILIP B. BHOSALE
M/S NCR CORPORATION INDIA vs THE DEPUTY DIRECTOR OF INCOME TAX
ITA/317/2012ITAT Karnataka
S.SUJATHA,VINEET SARAN
ASST. COMMNR. OF AGRI. INCOME TAX vs M/S. NETLEY 'B' ESTATE
C.A. No.-008617-008635 - 2003ITAT SC
ASST. COMMNR. OF AGRI. INCOME TAX vs M/S. NETLEY 'B' ESTATE
C.A. No.-008617-008635 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
ESTATE OF SMT. ABNASH KAUR
ITA/198/2015ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUBRATA ROY
ITA/398/2010ITAT Delhi
DCIT, CHENNAI vs DSM SOFT PRIVATE LIMITED, CHENNAI
ITA 2059/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
M/S QUEEN'S EDUCATIONAL SOCIETY vs COMMR.OF INCOME TAX
C.A. No.-005167-005167 - 2008ITAT SC
M/S QUEEN'S EDUCATIONAL SOCIETY vs COMMR.OF INCOME TAX
C.A. No.-005167-005167 - 2008ITAT T.S. THAKUR
ROHINTON FALI NARIMAN
(Now known as Sony India Limited)
ITA/16/2014ITAT Delhi
SURESH DESAI vs THE CHIEF COMMISSIONER OF
WP/57091/2014ITAT Karnataka
ARAVIND KUMAR
COMMISSIONER OF INCOME TAX DELHI -II vs KEI INDUSTRIES LIMITED
ITA/386/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
THE DIRECTOR OF INCOME TAX vs ENVISIONS
ITA/752/2009ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs BANGALORE INTERNATIONAL AIRPORT LTD
ITA/166/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
COMMISSIONER OF INCOME TAX-III vs M/S TRILOGY E-BUSINESS
ITA/430/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs M/S KARANTAKA STATE SEEDS
ITA/146/2014ITAT Karnataka
S.SUJATHA,VINEET SARAN
COMMISSIONER OF INCOME TAX (C) - III vs M/S DD INDUSTRIES LTD.
ITA - 518 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/S DD INDUSTRIES LTD
ITA - 516 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) - III vs M/S DD INDUSTRIES LTD
ITA - 512 / 2013ITAT Delhi
COMMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. GRASIM INDUSTRIES
C.A. No.-008359-008359 - 2003ITAT SC
COMMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. GRASIM INDUSTRIES
C.A. No.-008359-008359 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/518/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/516/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/519/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/526/2013ITAT Delhi
COMMISSIONER OF INCOME TAX vs JAIN EXPORT PRIVATE LTD
ITA/194/2015ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/517/2013ITAT Delhi
COMMISSIONER OF INCOME TAX (C) -III vs M/s DD INDUSTRIES LTD
ITA/512/2013ITAT Delhi
SVG EXPORTS PRIVATE LIMITED
COP/133/2014ITAT Karnataka
KRISHNA S DIXIT
M/S KRISHNAGIRI ESTATE vs THE KARNATAKA APPELLATE TRIBUNAL
WP/37779/2014ITAT Karnataka
ARAVIND KUMAR