Sri Damodarlal Badruka vs. The Income Tax Officer

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Venkataswami Naidu & Co. v. CIT

  35 ITR 594 · 1959 · SC
  133 citing
• Raja Bahadur Kamakhya Narain Singh v. CIT

  77 ITR 253 · 1970 · SC · Read judgment
  49 citing