Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
M/S. MARUTI SUZUKI INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008190-008190 - 2003ITAT SC
M/S. MARUTI SUZUKI INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008190-008190 - 2003ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX VI vs DEVENDRASINGH DELSINGH BHAGTANA
TAXAP/122/2015ITAT Gujarat
DCIT, CHENNAI vs ROAD SAFETY CLUB (P) LTD., CHENNAI
ITA 2958/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs ROAD SAFETY CLUB (P) LTD., CHENNAI
ITA 2957/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs LIFECELL INTERNATIIONAL P LTD., CHENNAI
ITA 2142/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
N.KALAIMANI,ERODE vs ITO, ERODE
ITA 2113/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
CITI FINANCIAL RETAIL SERVICES (I) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2060/CHNY/2014[2000-2001]Status: DisposedITAT ChennaiAY 2000-2001
CITI FINANCIAL RETAIL SERVICES (I) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2059/CHNY/2014[1999-2000]Status: DisposedITAT ChennaiAY 1999-2000
ASAD CASSIM,CHENNAI vs ACIT, CHENNAI
ITA 1822/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs BALAJI DISTILLERIES LTD., CHENNAI
ITA 1585/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. SOUTH INDIA HOUSE ESTATES & PROPERTIES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 55/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. SOUTH INDIA HOUSE ESTATES & PROPERTIES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 54/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M/S. SOUTH INDIA HOUSE ESTATES & PROPERTIES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 53/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M/S. SOUTH INDIA HOUSE ESTATES & PROPERTIES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 52/CHNY/2013[2004-05]Status: DisposedITAT ChennaiAY 2004-05
R.P.DARMALINGAM,CHENNAI vs DCIT, CHENNAI
ITA 70/CHNY/2012[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
ACIT, CHENNAI vs SHRI R.P.DARRMALINGAM, CHENNAI
ITA 593/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SRI. PRAKASH vs DCIT,
ITA 1640/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ACIT, MANGALORE vs M/S CORPORATION BANK, MANGALORE
ITA 1264/BANG/2013[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ITO vs M/S ACCUSOFT TECHNOLOGIES PVT. LTD.,
ITA 1220/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
CIT vs TILAK RAJ ANAND
ITA/994/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
CIT vs TILAK RAJ ANAND
ITA - 994 / 2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs LI &FUNG ( INDIA) PVT. LTD
ITA/505/2014ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs M/S JANSAMPARK ADVERTISING AND MARKETING (P) LTD
ITA/525/2014ITAT Delhi
HIRALBEN W/D OF RAJIVBHAI PRABODHCHANDR vs ARYAN FORWARDING CORPORATION
FA/2890/2008ITAT Gujarat
HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE G.B.SHAH
THE KODUNGALLUR TOWN CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME TAX TRICHUR
ITA/284/2013ITAT Kerala
JORAWAR SINGH vs COMMISSIONER OF INCOME TAX
ITA/145/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX PANCHKULA vs M/S RAJENDRA CONSTRUCTION PANCHKULA
ITA/242/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II JALANDHAR vs M/S APEEJAY EDUCATION SOCIETY
ITA/402/2014ITAT Punjab & Haryana
PREMIER BREWERIES LTD., KARNATAKA vs COMMISSIONER OF INCOME TAX, COCHIN
CIVIL APPEAL No. 1569/2007ITAT SC
2 Judges
