Recent Judgments

C I T vs M/S GOYAL FACHIONS PVT LTD

C I T JAIPUR vs VIJAY CHAND LODHA

MANMOHAN GUPTA vs A C OF INCOME TAX JAIPUR

VIJAY CHAND LODHA vs I T OFFICER and ORS

M/S JAGANNATH HARI NARAIN vs I T O and ORS

M/S JAGANNATH HARINARAIN vs I T O WARD 2 3 JAIPUR

M/S GOKUL DAS HARIDAS KOTAWALA vs C I T and ORS

C I T vs CHORDOA GEMS

C I T JAIPUR vs ASHISH GOYAL

M/S S K GEMS vs ASST COMMISSIONER I T and ORS

C I T JAIPUR vs KOTAWALAS KOTALA MARKET

C I T JAIPUR vs KOTAWALS KOTAWALA MARKET

VINMAL CHAND SURANA vs A C OF INCOME TAX and ORS

COMMERCIAL MOTORS LTD. vs COMMISSIONER OF TRADE TAX U.P., LUCKNOW & OTHERS

2 Judges

AR HOUSING PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI

(LATE) VIJAYARAJ JAIN (REP BY WIFE AND ONE OF LH V.LEELAVATHI),SALEM vs ITO, SALEM

ITO, TIRUPPUR vs GANGAI GARMENTS, TIRUPPUR

DCIT, COIMBATORE vs SRI RANGANATHAR INDUSTRIES P LTD., COIMBATORE

D.DINESH KUMAR,CHENNAI vs ITO, CHENNAI

SRI VARALAKSHMI COMPANY,SALEM vs ACIT, SALEM

THE CONTINENTAL ENTERPRISE,CHENNAI vs ITO, CHENNAI

DCIT, CHENNAI vs GIMPEX LIMITED, CHENNAI

TAJ FIREWORKS INDUSTRIES,SIVAKASI vs ACIT, MADURAI

M.HEMANATHAN,GUDIYATHAM vs DCIT, VELLORE

ITO, CHENNAI vs S. LAKSHMANAN, CHENNAI

JOINT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S STATE BANK OF MYSORE, H EAD OFFICE, BANGALORE

NOUS ENTERPRISES SOLUTIONS PVT. LTD.

VINEET KOTHARI

COMMISSIONER OF INCOME TAX vs SHRI.C.V. BHANUMURTHY REDDY

B.MANOHAR,VINEET SARAN

THE COMMISSIONER OF INCOME-TAX vs M/S JUDICIAL

B.MANOHAR,VINEET SARAN

COMMISSIONER OF INCOME TAX –V vs KAPIL NAGPAL