Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
DCIT,CIRCLE-11, KOLKATA, KOLKATA vs M/S. CONCRETE DEVELOPERS LTD., KOLKATA
ITA 1065/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
JCIT(OSD), CIRCLE -4, KOLKATA, KOLKATA vs M/S. JAGADAMBA TEA CO.(P)LTD, KOLKATA
ITA 1047/KOL/2012[2003-04]Status: DisposedITAT KolkataAY 2003-04
LMJ BUSINESS CENTRE PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 1700/KOL/2011[2005-06]Status: DisposedITAT KolkataAY 2005-06
LMJ BUSINESS CENTRE PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA
ITA 1699/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
VODAFONE CELLULAR LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 565/CHNY/2015[2014-15 (upto Sep 2014)]Status: DisposedITAT Chennai
VODAFONE CELLULAR LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 564/CHNY/2015[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs PVP VENTURES LTD., CHENNAI
ITA 1899/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
PVP VENTURES LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1115/CHNY/2014[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
ACIT, CHENNAI vs M/S. BEST & CROMPTON ENGG. LIMITED, CHENNAI
ITA 600/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THE COMMISSIONER OF INCOME-TAX vs M/S ALPHA DESIGN
ITA/215/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/459/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASST COMMISSIONER OF INCOME TAX
ITA/454/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/457/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASST COMMISSIONER OF INCOME TAX
ITA/456/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/460/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.B.M.MARISWAMAIAH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/463/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI M SHIVANNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/455/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME-TAX vs M/S ALPHA DESIGN
ITA/217/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
JUDGEMENTopens in new window
ITA/469/2015ITAT Delhi
JUDGEMENTopens in new window
ITA/468/2015ITAT Delhi
JUDGEMENTopens in new window
ITA/465/2015ITAT Delhi
JUDGEMENTopens in new window
ITA/464/2015ITAT Delhi
JUDGEMENTopens in new window
ITA/463/2015ITAT Delhi
COMMISSIONER OF INCOME TAX vs SRI VIJAY SINGH KADAN
ITA/714/2015ITAT Delhi
(CENTRAL II), vs P.D ASSOCIATES (P). (LTD).,
ITA/461/2015ITAT Delhi
ORDERopens in new window
ITA/623/2015ITAT Delhi
C I T JAIPUR vs VIMAL CHAND SURANA
ITR/4/2003ITAT Rajasthan
C I T JAIPUR vs M/S NAVEEN JWELLERS
ITA/93/2003ITAT Rajasthan
M/S GOKUL DAS HARIDAS KOTAWALA vs C I T and ORS
ITA/91/2003ITAT Rajasthan
M/S KOTAHWALAS vs C I T JAIPUR
ITA/90/2003ITAT Rajasthan