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$~53 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 623/2015 COMMISSIONER OF INCOME TAX-, DELHI-7 ..... Appellant Through : Mr Kamal Sawhney with Mr Raghvindra S. and Mr Shekhar versus DLF HILTON HOTELS LTD ..... Respondent Through : Ms Roopali Gupta for Ms Kavita Jha CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V. KAMESWAR RAO O R D E R % 11.09.2015 CM 16086/2015 The delay in re-filing is condoned. This application stands disposed of. ITA 623/2015 Issue notice. Notice is accepted by the learned counsel for the respondent. Renotify on 25.02.2016 BADAR DURREZ AHMED, J SEPTEMBER 11, 2015 V. KAMESWAR RAO, J SR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/04/2026 at 22:27:19