Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,032 total)

I.T.O WD - 29(3),KOLKATA., KOLKATA vs DILIP KUMAR ADDY, KOLKATA

ITA 227/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
16/9/2015

D.C.I.T CIR - 8,KOLKATA, KOLKATA vs M/S ORIENT COPPER INDUSTRIES LIMITED, KOLKATA

ITA 1209/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
16/9/2015

RANJIT DAS,C/O-S.K. KHETAN,KOLKATA vs DCIT, CENTRAL CIRCLE - XIII, KOLKATA, KOLKATA

ITA 1379/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
16/9/2015

ITO,WARD-38(1), KOLKATA, KOLKATA vs M/S JAGDISH NARAYAN INDER BAHADUR SINGH, KOLKATA

ITA 1097/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
16/9/2015

ITO,WARD-10(1), KOLKATA, KOLKATA vs M/S. ARENS ESTATE(P)LTD, KOLKATA

ITA 1082/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
16/9/2015

ITO,WARD-10(1), KOLKATA, KOLKATA vs M/S. KESHAVANANDAN INVESTMENT & TRADERS(P)LTD, KOLKATA

ITA 1081/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
16/9/2015

ITO,WARD-9(3), KOLKATA, KOLKATA vs M/S. PARROT AGENCIES & CREDITED(P)LTD, KOLKATA

ITA 1079/KOL/2012[1997-98]Status: DisposedITAT KolkataAY 1997-98
16/9/2015

SAHIDA KHATUN C/O-V.N. PUROHIT & CO.,C.A,KOLKATA vs ITO, WARD-49(1), KOLKATA, KOLKATA

ITA 1077/KOL/2012[2005-06]Status: DisposedITAT KolkataAY 2005-06
16/9/2015

SMT. PREETHI PRASAD,BANGALORE vs CIT, BANGALORE

ITA 472/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
16/9/2015

JUDGEMENTopens in new window

ITA/504/2014ITAT Delhi
16/9/2015

COMMISSIONER OF INCOME TAX-III vs M/S SOCOMEC HPL PVT. LTD

ITA/503/2014ITAT Delhi
16/9/2015

COMMISSIONER OF INCOME TAX –IV vs PRITAM DAS NARANG

ITA/203/2014ITAT Delhi
16/9/2015

STITCHWELL QUALITEX (RF) vs INCOME TAX OFFICER & ANR

ITA/346/2002ITAT Delhi
16/9/2015

DEEPAK JAIN vs COMMISSIONER OF INCOME TAX, LUDHIANA

ITA/252/2015ITAT Punjab & Haryana
15/9/2015

THE PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD vs KRISHAN GOPAL (HUF)

ITA/253/2015ITAT Punjab & Haryana
15/9/2015

B.M.J. REAL ESTATE (P) LTD. vs COMMISSIONER OF INCOME TAX, LUDHIANA

ITA/114/2015ITAT Punjab & Haryana
15/9/2015

ITO,WD-12(3), KOLKATA, KOLKATA vs M/S RAMESWARA NIKET SERVICES PVT. LTD., KOLKATA

ITA 298/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
15/9/2015

M/S VODAFONE EAST LTD.(FORMERLY KNOWN AS VODAFONE ESSAR EAST LIMITED),KOLKATA vs A.D.I.T RANGE - 7,KOL., KOLKATA

ITA 1864/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
15/9/2015

SOMNATH KUNDU,KOLKATA vs ITO, WARD - 7(2), KOLKATA, KOLKATA

ITA 1209/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
15/9/2015

THE COMMISSIONER OF INCOME TAX vs M/S VIJAYA BANK

ITA/343/2014ITAT Karnataka

B.MANOHAR,VINEET SARAN

15/9/2015

JUDGEMENTopens in new window

ITA/590/2014ITAT Delhi
15/9/2015

JUDGEMENTopens in new window

ITA/663/2015ITAT Delhi
15/9/2015

JUDGEMENTopens in new window

ITA/662/2015ITAT Delhi
15/9/2015

JUDGEMENTopens in new window

ITA/661/2015ITAT Delhi
15/9/2015

ORIENTAL INSURANCE COMPANY

ITA/174/2013ITAT Delhi
15/9/2015

THE COMMISSIONER OF INCOME TAX-II vs MORGAN SECURITIES & CREDITS PVT. LTD.

ITA/589/2014ITAT Delhi
15/9/2015

COMMISSIONER OF INCOME TAX (CENTRAL)-I vs CHETAN GUPTA

ITA/72/2014ITAT Delhi
15/9/2015

PR. COMMISSIONER OF INCOME TAX -5 vs KAY KAY ROYAL APARTMENTS PVT. LTD

ITA/660/2015ITAT Delhi
15/9/2015

HARYANA STATE ROADS AND BRIDGES DEVL. CORP. vs INCOME TAX TRIBUNAL, CHANDIGARH AND ORS.

ITA/8/2013ITAT Punjab & Haryana
14/9/2015

DIRECTOR INCOME TAX INTERNATIONAL TAXATION vs R and B FALCON OFFSHORE LTD

ITA/8/2011ITAT Uttarakhand
14/9/2015