Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
PETROFAC INTERNATIONAL LTD,MUMBAI vs ADIT (IT)4(2), MUMBAI
ITA 8606/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BANSI S. MEHTA & CO.,MUMBAI vs JCIT CIR 11(2), MUMBAI
ITA 7073/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RASILA S. MEHTA,MUMBAI vs DCIT CC 23, MUMBAI
ITA 6198/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DIGNITY TRADING CO.PVT.LTD.,MUMBAI vs ITO CIRCLE 9(1)(3), MUMBAI
ITA 605/MUM/2011[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DCIT CC 23, MUMBAI vs RASILA MEHTA, MUMBAI
ITA 5870/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KOYNA GLASS WORKS P.LTD,MUMBAI vs ITO WD 1(2)(2), MUMBAI
ITA 4827/MUM/2011[2000-01]Status: DisposedITAT MumbaiAY 2000-01
REEMA ANUP KARNANI,MUMBAI vs ACIT CIR 20(2), MUMBAI
ITA 253/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GOODVALUE POLYPLAST LTD,MUMBAI vs ITO 16(3)(1), MUMBAI
ITA 1662/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
STRAPPING SOLUTIONS P. LTD,MUMBAI vs ITO 9(3)(2), MUMBAI
ITA 3516/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
GODAVARI SUGAR MILLS LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 2220/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
M/S. MAFATLAL INDUSTRIES LTD.,MUMBAI vs DCIT SPL. RG. - 20, MUMBAI
ITA 4597/MUM/2005[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
ACIT, NEW DELHI vs M/S. KAJARIA CERAMICS LTD., NEW DELHI
ITA 4320/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SMT. HARISH MOHINI KATHURIA, NEW DELHI
ITA 6387/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DESIGN & DECOR (INDIA) (P) LTD.,NOIDA vs ITO, NEW DELHI
ITA 6252/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. CHOPRA PROPERTIES,NEW DELHI vs ACIT, NEW DELHI
ITA 6199/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DINESH KUMAR KAUSHAL,FARIDABAD vs ACIT, NEW DELHI
ITA 6053/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. FORTUNE PARK HOTELS LTD., GURGAON
ITA 5999/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S CORNELL OVERSEAS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5488/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S SMCC CONSTRUCTION INDIA LTD., NEW DELHI
ITA 4282/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCT, NEW DELHI vs M/S STATE FARMS CORPORATION OF INDIA LTD., NEW DELHI
ITA 4277/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S NEETEE CLOTHING (P) LTD., NEW DELHI
ITA 267/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, HARIDWAR vs M/S. KIRBY BUILDING SYSTEMS INDIA (UTTARANCHAL) PVT. LTD., HARIDWAR
ITA 923/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. HSCC (INDIA) LTD., DELHI
ITA 5657/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, HARIDWAR vs M/S. KIRBY BUILDING SYSTEMS INDIA (UTTARANCHAL) PVT. LTD., HARIDWAR
ITA 5607/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
KALRA FORGINGS & ALLOYS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 499/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
DISTRICT CO- OPERATIVE BANK LTD.,DEHRADUN vs DCIT, DEHRADUN
ITA 3533/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
A2Z MAINTENANCE AND ENGINEERING SERVICES LTD.,GURGAON vs CIT, NEW DELHI
ITA 2438/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
GLOBAL MINETEC LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2330/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. SHISH RAM,GURGAON vs ITO, NEW DELHI
ITA 1658/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SMT. KUSHAL TIMBER (P) LTD, DELHI
ITA 578/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05