Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
ITO WD 3(4), THANE vs UDAY KASHINATH SATHE, THANE
ITA 2343/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 8(2)(2), MUMBAI vs LEARNING MATE SOLUTIONS P.LTD, MUMBAI
ITA 146/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 4(3), MUMBAI vs PEOPLE INTERACTIVE (I) P.LTD, MUMBAI
ITA 6990/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 4(3), MUMBAI vs PEOPLE INERACTIVE (I) P.LTD, MUMBAI
ITA 6986/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 25(2)(3), MUMBAI vs SUDHA B. DAMANI, MUMBAI
ITA 6952/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NEELA P. DOSHI,MUMBAI vs DCIT CC 9, MUMBAI
ITA 6859/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEEPIKA A MEHTA,MUMBAI vs ACIT CC 23, MUMBAI
ITA 6831/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE BHARAT COOPERATIVE BANK (MUMBAI ) LTD,MUMBAI vs ACIT 1(1), MUMBAI
ITA 6617/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
INVENTURUS KNOWLEDGE SERVICES P.LTD,NAVI MUMBAI vs ITO 5(2)(1), MUMBAI
ITA 5922/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIVINE HOLDINGS P. LTD,MUMBAI vs ACIT CEN CIR 31, MUMBAI
ITA 561/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DIVINE HOLDINGS P.LTD,MUMBAI vs ACIT CEN CIR 31, MUMBAI
ITA 560/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
PEOPLE INTERACTIVE (I) P.LTD,MUMBAI vs ASST CIT 4(3), MUMBAI
ITA 4979/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 18 & 19, MUMBAI vs VIRAJ PROFILES LTD, MUMBAI
ITA 4439/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LATE SHRI JHAMU SUGHAND, THROUGH LEGAL HEIR SMT PUSHPA J SUGHAND,MUMBAI vs ITO 11(1)(2), MUMBAI
ITA 271/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
D.C.I.T. 3(1), MUMBAI vs GNS OUTSOURCING PVT. LTD., MUMBAI
ITA 219/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHOKKUMAR MANEKLAL PARIKH,MUMBAI vs ITO 14(1)(3), MUMBAI
ITA 179/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHARATKUMAR MANEKLAL PARIKH,MUMBAI vs ITO 14(1)(3), MUMBAI
ITA 1250/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AKTIEBOLAGET ELECTROLUX SWEDEN,MUMBAI vs ADDL DIT (IT) RG I, MUMBAI
ITA 7628/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 8(3), MUMBAI vs RADHAKRISHAN CONSUMER SERVICES P. LTD, THANE
ITA 6862/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SURESH S.C. PROP M.S, GRAND PROFFING SERVICES,MUMBAI vs ITO 23(2)(2),
ITA 4920/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SELPRINT,MUMBAI vs DCIT 22(2), NAVI MUMBAI
ITA 3688/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PURSHOTTAM BUDHWANI,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 304/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PURSHOTTAM BUDHWANI,MUMBAI vs ITO, 25(2)(4), MUMBAI
ITA 303/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PURSHOTTAM BUDHWANI,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 302/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PRAFUL M PATEL ( KAPUPARA),NAVI MUMBAI vs ACIT 22(3), NAVI MUMBAI
ITA 2170/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 205/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 204/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 203/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 202/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ASHOK KUMAR DAMANI,MUMBAI vs ACIT 4(1), MUMBAI
ITA 1244/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
