Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
DCIT, NEW DELHI vs M/S. HEMA ENGINEERING INDUSTRIES PVT. LTD., NEW DELHI
ITA 1444/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. HEMA ENGINEERING INDUSTRIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1027/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. HALLIBURTON EXPORT INC.,NEW DELHI vs ADDL. DIT, NEW DELHI
ITA 6273/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. HABIB AHMED, NEW DELHI
ITA 1007/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, SONEPAT vs SMT. INDERJEET KAUR, SONEPAT
ITA 3381/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S HOSPINEEDS INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1893/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S J K FABRICS BANGALORE PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 714/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S ALLARD EDUCATION SOCIETY,BANGALORE vs DDIT, BANGALORE
ITA 355/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
G. VENKATESH,BANGALORE vs ITO, BANGALORE
ITA 1351/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,TAMIL NADU vs DCIT, BANGALORE
ITA 1559/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ASSTT. CIT - LTU, MUMBAI vs RELIANCE INDUSTRIES LTD., MUMBAI
ITA 554/MUM/2014[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
ITO 15(1)(2), MUMBAI vs BOMBAY MERCANTILE CO OP BANK LTD, MUMBAI
ITA 2937/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IRIS KNOWLEDGE FOUNDATION,NAVI MUMBAI vs DIT (E), MUMBAI
ITA 639/MUM/2013[2013-14]Status: DisposedITAT MumbaiAY 2013-14
RING PLUS AQUA LTD,MUMBAI vs DCIIT 9(3), MUMBAI
ITA 6086/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 12(2)(4), MUMBAI vs RENUKA VASWANI, MUMBAI
ITA 3865/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
RAJKUMAR DAMANI,MUMBAI vs CIT 2, MUMBAI
ITA 3354/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DHARMASINH MORARJI POPAT,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 3767/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KAPIL ASOK BAJAJ,MUMBAI vs ITO 20(1)(4), MUMBAI
ITA 162/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CIT , LDH vs MAHARISHI MARKANDESHAWAR EDU TRUST
ITA/614/2010ITAT Punjab & Haryana
MOTILAL T. PRAJAPATI,MUMBAI vs CIT 34, MUMBAI
ITA 3710/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIDYASAGAR ENTERPRISES LLP,MUMBAI vs PR CIT 13, MUMBAI
ITA 2653/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHINDRA & MAHINDRA EMPLOYEES STOCK OPTION TRUST,MUMBAI vs ADDL CIT RG 12(2), MUMBAI
ITA 2389/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 14(1)3, MUMBAI vs ASHOKKUMAR M PARIKH, MUMBAI
ITA 4986/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(1)3, MUMBAI vs BHARATKUMAR M PARIKH, MUMBAI
ITA 4985/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHOKKUMAR MANEKLAL PARIKH,MUMBAI vs ITO 14(1)(3),
ITA 3709/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHARTKUMAR MANEKLAL PARIKH,MUMBAI vs ITO 14(1)(3),
ITA 3708/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BOURBON OFFSHORE,NEW DELHI vs DDIT (IT) 3(2), MUMBAI
ITA 2938/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KARTIK PAPER PRODUCTS,MUMBAI vs CIT 17, MUMBAI
ITA 2925/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 9(2)(4), MUMBAI vs PUSHPAK PLASTICS P.LTD, MUMBAI
ITA 2790/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJIV SHARAD PRADHAN,MUMBAI vs ACIT 18(3), MUMBAI
ITA 2614/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
