COMMISSIONER OF INCOMET AX DELHI IV vs. DLF LTD. EARLIER DLF UNIVERSAL LTD.

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ITA - 1330 / 2009HC Delhi10 September 20152 pages
For Petitioner: NP SAHNI,AJAY VOHRA
AI SummaryRemanded

What did the High Court hold?

The High Court has listed these appeals for final hearing on a future date. No substantive decision or ruling has been made in this order.

What were the facts?

The provided text is an order from the Delhi High Court regarding multiple appeals filed by the Commissioner of Income Tax against DLF Universal Ltd. and its successor DLF Ltd. The appeals were received on transfer.

What were the issues?

The appeals concern various income tax matters between the revenue and the assessee company. The specific legal issues are not detailed in this procedural order.

AI-generated summary — verify with the full judgment below

$~1 to 11 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 121/2009

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 453/2009

COMMISSIONER OF INCOME TAX

..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 407/2009

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 408/2009

COMMISSIONER OF INCOME TAX

..... Appellant

versus

DLI LTD. (EARLIER DLF UNIVERSAL LTD.) ..... Respondent

+ ITA 440/2009

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 815/2009

COMMISSIONER OF INCOME TAX

..... Appellant

versus

DLF LTD.

..... Respondent

+ ITA 1330/2009

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF LTD. EARLIER DLF UNIVERSAL LTD. ..... Respondent

+ ITA 159/2010 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 04:15:55

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 176/2010

COMMISSIONER OF INCOME TAX

..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent

+ ITA 264/2010

COMMISSIONER OF INCOME TAX

..... Appellant

versus

DLF LTD

..... Respondent

+ ITA 326/2010

COMMISSIONER OF INCOME TAX DELHI IV ..... Appellant

versus

DLF UNIVERSAL LTD.

..... Respondent Through : Sh. N.P. Sahni and Sh. Nitin Gulati, Advocates, for appellants in Item Nos. 1 to 11. Ms. Kavita Jha and Sh. Vaibhav Kulkarni, Advocates, for respondents in Item Nos. 1 to 11.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

O R D E R %

10.09.2015

These appeals have been received on transfer. List on 30.11.2015, for final hearing.

S. RAVINDRA BHAT, J

DEEPA SHARMA, J SEPTEMBER 10, 2015 ‘ajk’ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 04:15:55

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