Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
The Commissioner of Income Tax-II vs AP Met Engineering Limited
ITTA/210/2008ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax (Central) vs Hetero Labs Ltd
ITTA/356/2014ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
A.C.I.T CIR - 43,KOLKATA, KOLKATA vs M/S TIRUPATI PROJECTS, KOLKATA
ITA 1417/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
MD MUDASSAR NAZAR LASKAR,NORTH 24 PARGANAS vs ITO, WARD-50(1), KOLKATA, KOLKATA
ITA 1219/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO 25(1)(3), MUMBAI vs MANSUKHBHAI M.PATEL, MUMBAI
ITA 5179/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(2)(3), MUMBAI vs MANGAL KESHAV HOLDINGS LTD, MUMBAI
ITA 2448/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 14(3), MUMBAI vs HASMUKH C. SHAH, MUMBAI
ITA 152/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 2(1), MUMBAI vs ACE GILTS TRADING P.LTD, MUMBAI
ITA 1281/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 10(3)-1, MUMBAI vs AREEN CONSULTANTS P.LTD, NAVI MUMBAI
ITA 5474/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 7(3), MUMBAI vs ARISTOCRAT LUGGAGE LTD ( NOW MERGED WITH VIP INDUSTRIES LTD), MUMBAI
ITA 5422/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DEVBRATA MOULICK,MUMBAI vs ITO 18(1)(1), MUMBAI
ITA 4402/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ACIT 15(1), MUMBAI vs HI PACK, MUMBAI
ITA 4393/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HI-PACK,MUMBAI vs JCIT (OSD) 15(1), MUMBAI
ITA 3939/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIAGNOSEARCH LIFESCIENCES P.LTD (PREVIOUSLY KWNON AS IGATE CLINICAL RESEARCH INTERNATIONAL P.LTD),THANE vs ACIT (OSD) 10(1), MUMBAI
ITA 7588/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL CIT 9(1), MUMBAI vs BUSINESS MATCH SERVICES (I) P.LTD, MUMBAI
ITA 4698/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KRISHIRAJ TRADING LTD,MUMBAI vs ADDL CIT RG 6(2), MUMBAI
ITA 6524/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TRAVOTEL (I) P. LTD,MUMBAI vs ITO WD 2(3)-3, MUMBAI
ITA 1551/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT RG 25(3), MUMBAI vs NIDHI LODHA, MUMBAI
ITA 5634/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT, ROHTAK vs M/S. HARYANA GRAMIN BANK, ROHTAK
ITA 587/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. C.B. RICHARD ELLIS SOUTH ASIA PVT. LTD., NEW DELHI
ITA 775/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. JASVINDER SINGH, NEW DELHI
ITA 6761/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. PAWAN KUMAR JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6670/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. TRIUNE PROJECTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6317/DEL/2013[1995-96]Status: DisposedITAT DelhiAY 1995-96
SH. GAURAV MITTAL,DELHI vs ITO, NEW DELHI
ITA 5793/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. VIVEK SETIA, NEW DELHI
ITA 4105/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. UNITECH HOSPITALITY SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3570/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. CB RICHARD ELLIS SOUTH ASIA PVT. LTD., NEW DELHI
ITA 709/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DIGITAL RADIO (DELHI) BROADCASTING LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3063/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. VINOD BAHAL, GHAZIABAD
ITA 1857/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
INSILCO LIMITED,GURGAON vs ACIT, NEW DELHI
ITA 2586/DEL/2011[1993-94]Status: DisposedITAT DelhiAY 1993-94