Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

DCIT, NEW DELHI vs M/S. VANTAGE BUILDCON PVT. LTD., NEW DELHI

ITA 102/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
7/3/2016

DDIT, BANGALORE vs NITHYANANDESHWAR DEVASTHANAM TRUST, BANGALORE

ITA 762/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
7/3/2016

DCIT, BANGALORE vs M/S STANLEY BALCK & DECKER INDIA LTD., BANGALORE

ITA 967/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
7/3/2016

DCIT, BANGALORE vs M/S STANLEY BLACK & DECKER INDIA LTD., BANGALORE

ITA 518/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
7/3/2016

M/S SUN ASSOCIATES PLANET EX LD,BELLARY vs ITO, BELLARY

ITA 1382/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
7/3/2016

ACIT, HUBLI vs REGIONAL OIL SEEDS GROWERS CO-OP UNION LTD., HUBLI

ITA 1183/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
7/3/2016

SRI GANESHAN V vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE

ITA/9/2016ITAT Kerala
4/3/2016

SRI GANESHAN V vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2(1)

ITA/17/2016ITAT Kerala
4/3/2016

RP SANJIV GOENKA GROUP CSR TRUST,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA

ITA 1456/KOL/2015[]Status: DisposedITAT Kolkata
4/3/2016

SRI MANORANJAN MAITY,PURBA MEDINIPUR vs ITO, WD-1, HALDIA, PURBA MEDINIPUR

ITA 463/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
4/3/2016

I.T.O WD - 2(2),DURGAPUR, DURGAPUR vs SATYAPRIYA JOARDAR, DURGAPUR

ITA 196/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
4/3/2016

I.T.O WD - 4(1),KOLKATA, KOLKATA vs M/S RAIMA PROJECT, KOLKATA

ITA 1318/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
4/3/2016

I.T.O WD - 46(1),KOLKATA, KOLKATA vs FARIDA BEGUM, HOWRAH

ITA 1307/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
4/3/2016

M/S KREENG CONSTRUCTION,PURULIA vs I.T.O WD - 3(3),PURILIA, PURULIA

ITA 1274/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
4/3/2016

I.T.O WD - 43(3),KOLKATA, KOLKATA vs SRI BISWESWARLAL NAKHATMAL, KOLKATA

ITA 107/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
4/3/2016

SRI MANOJ KUMAR JAIN,KOLKATA vs I.T.O WD - 41(1),KOLKATA., KOLKATA

ITA 1029/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
4/3/2016

ACIT, CIRCLE-3, KOLKATA, KOLKATA vs M/S TATA METALICS LTD., KOLKATA

ITA 956/KOL/2012[2005-06]Status: DisposedITAT KolkataAY 2005-06
4/3/2016

SHRI NIRANJAN LAL AGARWAL,KOLKATA vs DCIT, CIRCLE -3, KOLKATA, KOLKATA

ITA 712/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
4/3/2016

ITO, WARD - 7(2), KOLKATA, KOLKATA vs M/S. WIZARD ENTERPRISES PVT. LTD., KOLKATA

ITA 628/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
4/3/2016

DCIT, CIRCLE - 3, KOLKATA, KOLKATA vs M/S. AL QAISER TOBACCO PVT. LTD., KOLKATA

ITA 953/KOL/2010[2004-05]Status: DisposedITAT KolkataAY 2004-05
4/3/2016

M/S. PARK INTERNATIONAL,KOLKATA vs ITO, WARD - 32(3), KOLKATA

ITA 153/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
4/3/2016

M/S. PARK INTERNATIONAL,KOLKATA vs ITO, WARD - 32(3), KOLKATA

ITA 152/KOL/2009[2004-05]Status: DisposedITAT KolkataAY 2004-05
4/3/2016

SMT SARITA MOHTA,KOLKATA vs DCIT, CC-XII, KOLKATA, KOLKATA

ITA 622/KOL/2008[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
4/3/2016

ATOS INFORMATION TECHNOLOGY HK LTD,MUMBAI vs DCIT (IT) 1(1)(2), MUMBAI

ITA 1464/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/3/2016

RAPTAKOS BRETT & COMAPANY,THANE vs ITO 15(1)(4), MUMBAI

ITA 5358/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/3/2016

DCIT 24(3), MUMBAI vs SEA PRINCESS REALTY, MUMBAI

ITA 5169/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/3/2016

DCIT 7(3), MUMBAI vs ZODIAC CLOTHING CO.LTD, MUMBAI

ITA 3973/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/3/2016

KHYATI REALTORS P.LD,MUMBAI vs ACIT 6(2), MUMBAI

ITA 129/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/3/2016

DCIT CENTRAL CIRCLE-3, MUMBAI vs LAWRENCE DYES & PETROCHEMICAL PVT. LTD., MUMBAI

ITA 6520/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/3/2016

DCIT (OSD) 8(2), MUMBAI vs PRASHANT MANGESH KAMAT, MUMBAI

ITA 6487/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/3/2016