Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

DCIT RG 9(1), MUMBAI vs AMORE JEWELS P.LTD, MUMBAI

ITA 6267/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/3/2016

AKBAR J MOMIN,MUMBAI vs ITO 21(3)(1), MUMBAI

ITA 6256/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/3/2016

DR. RAJENDRA NARYANRAO UMBARKAR,MUMBAI vs ACIT 11(3), MUMBAI

ITA 4394/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

SAIMANGAL INVESTRADE LTD,MUMBAI vs ASST CIT CEN CIR 40, MUMBAI

ITA 3797/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/3/2016

DCIT CC 1, MUMBAI vs SANJU KOTHARI, MUMBAI

ITA 3790/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

ACIT 10(1), MUMBAI vs GATTEFOSSE INDIA P. LD, MUMBAI

ITA 333/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/3/2016

DCIT CEN CIR 40, MUMBAI vs GIBS COMPUTERS LTD, MUMBAI

ITA 2066/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/3/2016

SATISH NIKAM,NAVI MUMBAI vs ITO 19(3)(4), MUMBAI

ITA 1012/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

EHSAMUDDIN M. MALIK,MUMBAI vs ITO 25(1)(1), MUMBAI

ITA 7282/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

ELCY GEORGE IRUMALA,NAVI MUMBAI vs ITO 23(3)1, MUMBAI

ITA 7059/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/3/2016

ITO 21(2)(4), MUMBAI vs SHREEJI ENGINEERING WORKS, MUMBAI

ITA 6512/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

KAMLESH MUNDRA,MUMBAI vs ITO WD 19(2)(3), MUMBAI

ITA 6248/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
4/3/2016

SUHAS M. JHAVERI,MUMBAI vs A.C.I.T.-16(1), MUMBAI

ITA 5465/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/3/2016

ITO 20(1)(2), MUMBAI vs GEETANJALI EXPORTS, MUMBAI

ITA 3878/MUM/2012[2000-01]Status: DisposedITAT MumbaiAY 2000-01
4/3/2016

ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI

ITA 2753/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
4/3/2016

ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI

ITA 2752/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
4/3/2016

ROSELIN MERCANTILE LTD,MUMBAI vs ITO 4(3)(2), MUMBAI

ITA 2751/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
4/3/2016

ITO 20(3)(3), MUMBAI vs SADHANA BHARAT VALIA, MUMBAI

ITA 258/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

SANDEEP KUMAR HISSARIA ( PROP OF M.S, A.T. TEXTILES),MUMBAI vs ITO 14(3)(4), MUMBAI

ITA 1571/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/3/2016

DCIT 8(1), MUMBAI vs AQUA LOGISTICS LTD, MUMBAI

ITA 1366/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

RAVI M. ARABATTI,THANE vs ITO WD 3(2), THANE

ITA 8814/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
4/3/2016

ACIT 11(3), MUMBAI vs DR. RAJENDRA N. UMBARKAR, MUMBAI

ITA 7429/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

ASHOK G. PUNJABI ( HUF),MUMBAI vs ITO 19(3)(1), MUMBAI

ITA 6629/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/3/2016

POWAI VIHAR DEVELOPERS P. LTD,MUMBAI vs ACIT 10(3), MUMBAI

ITA 6412/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
4/3/2016

ACIT 11(2), MUMBAI vs KESHAV G. MENON, MUMBAI

ITA 6288/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/3/2016

DCIT 22(1), NAVI MUMBAI vs CHHABIL P. PATEL, MUMBAI

ITA 1391/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/3/2016

DCIT 13(1), MUMBAI vs MOHAMED HUSSAIN UMER MERCHANT, MUMBAI

ITA 4469/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/3/2016

M/S. RHEINBRAUN ENGINEERING UND WASSER GMBH (NOW CHANGED TO RE GMBH),MUMBAI vs THE DCIT-(IT) 2(1), MUMBAI

ITA 2353/MUM/2006[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
4/3/2016

SUNDARAM FASTENERS LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 688/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
4/3/2016

G.D.J.D.EXPORTS,CHENNAI vs ACIT, CHENNAI

ITA 2147/CHNY/2015[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
4/3/2016