Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,372 total)
ITO WD 19(3)(2), MUMBAI vs SYED KAMRUL ISLAM, MUMBAI
ITA 948/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AYEPEE LAMITUBES LTD,MUMBAI vs ITO WD 6(1)(4), MUMBAI
ITA 890/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AYEPEE LAMITUBES LTD,MUMBAI vs ITO WD 6(1)(4), MUMBAI
ITA 889/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(1), MUMBAI vs BRIGHT STAR INVESTMENT P.LTD, MUMBAI
ITA 812/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LARSEN & TOUBRO INFOTECH LTD,MUMBAI vs DCIT (TDS) 2(1), MUMBAI
ITA 5974/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LARSEN & TOUBRO INFOTECH LTD,MUMBAI vs DCIT (TDS) 2(1), MUMBAI
ITA 5973/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT (OSD) 8(2), MUMBAI vs JAYANT AGRO ORGANICS LTD, MUMBAI
ITA 5056/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PAROPKAR JEEV DAYA AND OTHER CHARITIES TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 4937/MUM/2014[]Status: DisposedITAT Mumbai
DCIT 1(2), MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
ITA 4874/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 14(1), MUMBAI vs MANAN N SHAH, MUMBAI
ITA 4681/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(1), MUMBAI vs FLOREAT INVESTMENTS LTD, MUMBAI
ITA 4654/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JIGAR P. SHAH,MUMBAI vs ACIT 21(1), MUMBAI
ITA 4366/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CIR 1, THANE vs EDENRED (INDIA) P.LTD, THANE
ITA 3966/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 16(2)(4), MUMBAI vs PRESTIGE BUILDERS, MUMBAI
ITA 3355/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IPCA LABAORATORIES LTD,MUMBAI vs ASST CIT LTU, MUMBAI
ITA 3101/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
EDENRED (INDIA) P. LTD,THANE vs ASST CIT CIR I, THANE
ITA 2952/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (TDS) 2(1), MUMBAI vs LARSEN & TOUBRO INFOTECH LTD, MUMBAI
ITA 2882/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 18(1)(4), MUMBAI vs JAGER GAMMON JOINT VENTURE, MUMBAI
ITA 2078/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CC-39, MUMBAI vs RAJUL LND INFRA P. LTD, RAIGAD
ITA 1822/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CC-39, MUMBAI vs RAIMA REALTY P. LTD, MUMBAI
ITA 1821/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 19(3)(4), MUMBAI vs SALIL SHAH FAMILY PVT. TRUST, MUMBAI
ITA 1168/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SYED KAMRUL ISLAM,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 1115/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAHANA DWELLERS P.LTD,MUMBAI vs ITO 8(3)(1), MUMBAI
ITA 5963/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 22 & 30, MUMBAI vs SAVITA PUROHIT, MUMBAI
ITA 5757/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DR SAHOO'S CLINICAL SERVICES P.LTD,MUMBAI vs ITO 9(1)(3), MUMBAI
ITA 5641/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
METROPOLITAN TRADING COMPANY,MUMBAI vs ADDL CIT 18(2), MUMBAI
ITA 5129/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LOTUS LABORATORIES P.LTD,MUMBAI vs ITO 9(2)(2), MUMBAI
ITA 5108/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 1(2), MUMBAI vs LIC NOMURA MUTUAL FUND ASSET MANAGEMENT CO.LTD, MUMBAI
ITA 5068/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 22(3), MUMBAI vs ELENJICKAMALIL V. THOMAS, NAVI MUMBAI
ITA 5049/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VISHAL SUSHILKUMAR GOENKA,MUMBAI vs ITO 14(2)(2), MUMBAI
ITA 4967/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
