Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
ANGELO'S COMPUTRS LTD, MUMBAI vs DCIT 9(3), MUMBAI
ITA 3373/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ANGELO'S COMPUTRS LTD, MUMBAI vs DCIT 9(3), MUMBAI
ITA 3372/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ANGELO'S COMPUTRS LTD, MUMBAI vs DCIT 9(3), MUMBAI
ITA 3371/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ANGELO'S COMPUTRS LTD, MUMBAI vs DCIT 9(3), MUMBAI
ITA 3370/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ANGELO'S COMPUTRS LTD, MUMBAI vs DCIT 9(3), MUMBAI
ITA 3369/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SANDRA NADAR,MUMBAI vs ITO 19(1)(4), MUMBAI
ITA 3260/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CITIGROUP GLOBAL MARKETS INDIA P.LTD,MUMBAI vs ASST CIT 4(2), MUMBAI
ITA 320/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUBHASH MOHANDAS GOGIA,NAVI MUMBAI vs ITO 22(3)(4), NAVI MUMBAI
ITA 3166/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 10, MUMBAI vs ASHRAY DWELLERS P.LTD, MUMBAI
ITA 2858/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALLIANCE INTERMEDIATERIES & NETWORK P.LTD,MUMBAI vs ASST CIT (OSD-1 ) CR-7, MUMBAI
ITA 2702/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ALLIANCE INTERMEDIATERIES & NETWORK P.LTD,MUMBAI vs ASST CIT (OSD-1 ) CR-7, MUMBAI
ITA 2701/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ALLIANCE INTERMEDIATERIES & NETWORK P. LTD,MUMBAI vs ACIT (OSD-1) CEN RG 7, MUMBAI
ITA 2700/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RUGBY ASSOCIATION OF MAHARASHTRA,MUMBAI vs DIT (E), MUMBAI
ITA 2511/MUM/2013[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO (TDS) 3(5), MUMBAI vs WIRE & WIRELESS (INDIA) LTD, MUMBAI
ITA 2384/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (TDS) 3(5), MUMBAI vs WIRE & WIRELESS (INDIA) LTD, MUMBAI
ITA 2383/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
UDAYSINGH P BOBADE (HUF),MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 7491/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUJAYSINGH P BOBADE (HUF),MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 7490/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GODAVARI PULP & PAPER MILLS P.LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 7483/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABDUL RAHMAN H SAYYED,THANE vs ITO WD 1(3), MUMBAI
ITA 7009/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SAS INSITUTE (I) P. LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 6842/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT RG 3(3), MUMBAI vs SBI GLOBAL FACTORS P.LTD, MUMBAI
ITA 6426/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASHOK MOTILAL SARAOGI,MUMBAI vs A.C.I.T.11(2), MUMBAI
ITA 5961/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOLDSTAR METALS LTD,MUMBAI vs ACIT 9(1), MUMBAI
ITA 4790/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
S.R. DEVELOPERS,MUMBAI vs ACIT 15(2), MUMBAI
ITA 3119/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIRJI BHARAMAL GALA,MUMBAI vs ITO 13(3)(1), MUMBAI
ITA 2996/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIRJI BHARAMAL GALA,MUMBAI vs ITO 13(3)(1), MUMBAI
ITA 2995/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BHANUBEN DANJI SHAH,MUMBAI vs ACIT CIR 23(2), MUMBAI
ITA 1735/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ARJ SHARES & STOCK BROKERS PVT. LTD.,MUMBAI vs D.C.I.T. RG. 4(3), MUMBAI
ITA 1473/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CIR 16(2), MUMBAI vs MAHENDRA KUMAR BIHANI, MUMBAI
ITA 1162/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SYLVEX CABLE CO. P. LTD,MUMBAI vs DCIT CEN CIR 37, MUMBAI
ITA 8581/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09