Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
ACIT CIR 7(2), MUMBAI vs SAHYADRI STARCH & INDUSTRIES LTD, MUMBAI
ITA 7174/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SANIKA AGRI IMPEX P. LTD,MUMBAI vs DCIT 10(2), MUMBAI
ITA 3607/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCT RG 8(2), MUMBAI vs KULGAM HOLDINGS P. LTD, MUMBAI
ITA 3498/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
FARMSON BASIC DRUGS PVT LTD,MUMBAI vs I.T.O.10(1)(1), MUMBAI
ITA 1917/MUM/2011[1994-95]Status: DisposedITAT MumbaiAY 1994-95
ACIT CIR 13(3), MUMBAI vs BINODKUMAR JHANWAR, MUMBAI
ITA 1191/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR-13, MUMBAI vs GIRIRAJ DEVELOPERS, NAVI MUMBAI
ITA 5114/MUM/2009[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR-13, MUMBAI vs GIRIRAJ DEVELOPERS, NAVI MUMBAI
ITA 5113/MUM/2009[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GIRIRAJ DEVELOPERS,NAVI MUMBAI vs ACIT (CC) 13, MUMBAI
ITA 5067/MUM/2009[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 3(1), MUMBAI vs BUDHRANI FINANCE LTD, MUMBAI
ITA 4211/MUM/2008[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
ITO - 10(1)-2, MUMBAI vs M/S. THE INDIAN SEAMLESS STEELS & ALLOYS LTD., MUMBAI
ITA 4466/MUM/2006[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S. BUDHRANI FINANCE P. LTD vs THE ITO WD-3(1)(2),
ITA 380/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
THE DY CIT RG 3(1), MUMBAI vs M/S. BUDHRANI FINANCE LTD., MUMBAI
ITA 185/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
M/S. SBI CAPITAL MARKETS LTD. vs THE DY CIT RG-4(2),
ITA 3789/MUM/2004[1994-1995]Status: DisposedITAT MumbaiAY 1994-1995
SWAN GOLD MINING LTD.,KOLKATA vs DDIT, NEW DELHI
ITA 5734/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRADDHA JAIN,DELHI vs ITO, NEW DELHI
ITA 3280/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, DEHRADUN vs SHRI SURJIT SINGH KOHLI, DEHRADUN
ITA 3171/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, DEHRADUN vs SHRI SURJIT SINGH KOHLI, DEHRADUN
ITA 3170/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, DEHRADUN vs SH. SURENDER PAL SINGH KOHLI, DEHRADUN
ITA 3165/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI SAJJAN RAJ JAIN, NEW DELHI
ITA 2877/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. SHIV KUMAR KAMBOJ,SHAMLI vs ITO, SHAMLI
ITA 1054/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SWAN GOLD MINING LIMITED,KOLKATA vs DEPUTY DIRECTOR OF INCOME-TAX, NEW DELHI
ITA 1033/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. SPACEVISION IMPEX (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 773/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. GALAXY NIRMAAN (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 741/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GEETANZLE ASSOCIATES PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4458/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
M/S. DHV GLOBAL ENGINEERING CENTER BV,NOIDA vs DDIT, NOIDA
ITA 2300/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
CENTRAL ELECTRONICS LTD.,UTTAR PRADESH vs DCIT, NEW DELHI
ITA 207/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. MAHESH MEHTA, NEW DELHI
ITA 2051/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, ROHTAK vs M/S. JAT EDUCATION SOCIETY, ROHTAK
ITA 1551/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. RIO TINTO INDIA P. LTD., NEW DELHI
ITA 6608/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SABH INFRASTRUCTURE LTD., NEW DELHI
ITA 5809/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
