The Commissioner of Income Tax (Central) vs. Hetero Labs Ltd
ITTA/356/2014HC TelanganaHBHC01054407201408 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY14 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Apollo Tyres Ltd. v. CIT657 citing255 ITR 273 · 2002 · SC · Read judgment
- Indo Rama Synthetics (I) Ltd. v. CIT74 citing330 ITR 363 · 2011 · SC · Read judgment
- 4 citing
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