Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
SH. MOHINDER KUMAR KHANNA,NEW DELHI vs ACIT, NEW DELHI
ITA 6176/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. IIBS INFONET (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6509/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs MS. TANVI RASTOGI, NEW DELHI
ITA 1547/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs SH. GAGAN KHOSLA, DELHI
ITA 1490/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
BAANI CAPITALS,NEW DELHI vs ITO, NEW DELHI
ITA 6286/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5859/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5858/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5857/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5856/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5855/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5854/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5853/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. RAJ KATHA PRODUCTS PVT. LTD., NEW DELHI
ITA 5852/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
RNB OVERSEAS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5777/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S DLF COMMERCIAL DEVELOPERS LTD., NEW DELHI
ITA 2504/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, ROORKEE vs VINOD KUMAR, ROORKEE
ITA 1961/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S GREEN FIELD SHELTERS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1484/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, UTTRAKHAND vs SH. RADHA KRISHAN BHATT, UTTRAKHAND
ITA 5676/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
WESTERN INDIA SHIPYARD LTD.,GOA vs ITO, NEW DELHI
ITA 2551/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs M/S. HIRA REALOTORS PVT. LTD., NEW DELHI
ITA 117/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. DINESH KUMAR, NEW DELHI
ITA 4105/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S COLOR CREATIONS INDIA LTD., NEW DELHI
ITA 5931/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S MOHAN DIARY,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 2041/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, BULANDSHAHR vs M/S. MOHAN DAIRY, BULANDSHAHR
ITA 3666/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
HOME LINKERS vs DCIT, CIRCLE-12(1),
ITA 3760/DEL/2005[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
M/S MOHTISHAM COMPLEXES PVT LTD., vs THE ASST COMMISSIONER OF
WP/6589/2015ITAT Karnataka
ANAND BYRAREDDY
DCIT vs M/S MC CREADE SOFTWARE (ASIA) PVT. LTD., BANGALORE
ITA 392/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
COMMISSIONER OF INCOME TEX (EXEMPTIONS) vs INDIAN NATIONAL THEATRE TRUST
ITA/184/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-7 vs PVR LTD
ITA/181/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR COMMISSIONER OF vs M/S STCL LIMITED
ITA/532/2015ITAT Karnataka
B.V.NAGARATHNA,JAYANT PATEL