Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
PRINCIPAL COMMISSIONER OF INCOME-TAX-09, vs M/S WORLD WINDOW IMPEX INDIA (P) LTD.,
ITA/175/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Commissioner of Income Tax-VI, Hyderabad. vs Smt. K. Pramila,
ITTA/73/2008ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
M/S Soumya Homes Pvt.Ltd. vs The Commissioner Of Imcome Tax
ITA/51/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
M/S Soumya Homes Pvt. Ltd vs Commissioner Of Income Tax
ITA/50/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
M/S Soumya Homes Pvt.Ltd. vs The Commissioner Of Income Tax
ITA/49/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Om Prakash Garg vs Assistant Commissioner Of Income Tax
ITA/178/2010ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
M/S Soumya Homes Pvt. Ltd. vs The Commissioner Of Income Tax
ITA/117/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
PR. COMMISSIONER OF INCOME TEX-18 vs MRS. MANJEET KOUR
ITA/182/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
I.TO WD - 2(3),KOLKATA, KOLKATA vs M/S IXIA TECHNOLOGIES PVT LTD, KOLKATA
ITA 875/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
A.C.I.T CIR - 2,BURDWAN, BURDWAN vs AMAR BANDHU SAHA, KOLKATA
ITA 1973/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
DAMANJIT SINGH GREWAL,KOLKATA vs A.C.I.T, CIR-3, KOLKATA, KOLKATA
ITA 1506/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
PRAVIN SAWANT,THANE vs ITO WD 3(4), KALYAN
ITA 5289/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADIT (IT) 1(1), MUMBAI vs ASIA TODAY LTD( NEW), MUMBAI
ITA 1379/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 9, MUMBAI vs AVISHKAR INFRASTRUCTURE P.LTD, MUMBAI
ITA 1378/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs AMBIT REALITY P.LTD, NAVI MUMBAI
ITA 1370/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CC 39, MUMBAI vs KHETOBA LAND P.LTD, ALIBAUG
ITA 1368/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs ATHARVA LAND P.LTD,
ITA 1367/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs KRISHNA LAND REALTY P.LTD, NAVI MUMBAI
ITA 1366/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs AMOL LAND P.LTD, NAVI MUMBAI
ITA 1364/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs KRUTIKA LAND P.LTD,
ITA 1363/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs ANGCHEKAR LAND P.LTD, NAVI MUMBAI
ITA 1361/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CC 43, MUMBAI vs KHIRAD ZAIDI, MUMBAI
ITA 1337/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(1)(1), MUMBAI vs LEELA R. JAIN, MUMBAI
ITA 5826/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 4(1), MUMBAI vs K.H SECURITIES P. LTD, MUMBAI
ITA 3188/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TAURIAN ENGINEERING P.LTD,MUMBAI vs JCIT (OSD) 4(3), MUMBAI
ITA 3129/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(1), MUMBAI vs ENERCON INDIA LTD, MUMBAI
ITA 4089/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
A.C.I.T. 8(1), MUMBAI vs ENERCON INDIA LIMITED, MUMBAI
ITA 6751/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
EXIM TRADE LINKS (I) P. LTD,MUMBAI vs ACIT 6(2), MUMBAI
ITA 4266/MUM/2009[2002-03]Status: DisposedITAT MumbaiAY 2002-03
CHAITANYA BUILDERS & LEASING (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1595/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
NV INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6257/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
