M/S Soumya Homes Pvt. Ltd vs. Commissioner Of Income Tax
ITA/50/2012HC Madhya Pradesh08 March 2016Bench: HON'BLE THE CHIEF JUSTICE1 pages
For Petitioner: Sumit NemaFor Respondent: S.Lal
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1 ITA Nos.49/2012, 50/2012, 51/2012 & 117/2012 8.3.2016 Shri Mukesh Agrawal, Advocate, for the appellant. Shri Sanjay Lal, Advocate for the respondent. The Issue raised in these appeals is answered in case of The Commissioner of Income Tax, Bhopal vs. Global Reality, reported in [2015] 62 taxmann.com 204 (Madhya Pradesh), which decision has been confirmed by the Supreme Court by dismissal of SLP (Civil) No.27133/2015 vide order dated 24.9.2015. Accordingly, disposed of on the same terms. (A. M. Khanwilkar) (Sanjay Yadav)
Chief Justice
Judge Khan*
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