Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
SH. TARUN BANSAL,NEW DELHI vs ITO, NEW DELHI
ITA 5893/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. B.D.MAHAJAN & SONS PVT. LTD.,MEERUT vs ITO, MEERUT
ITA 985/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. FRICK INDIA LTD, NEW DELHI
ITA 1252/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. MAHAJAN INDUSTRIES P. LTD., NEW DELHI
ITA 1191/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADDL. CIT, MEERUT vs M/S. MEERUT DEVELOPMENT AUTHORITY, MEERUT
ITA 5381/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S SHIVAM SOFTECH LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4864/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
MAHILA GRAMODYOG SAMITI,ALIGARH vs CIT, HALDWANI
ITA 4243/DEL/2013[]Status: DisposedITAT Delhi
DCIT, NEW DELHI vs M/S NIRMAN OVERSEAS PVT. LTD., NEW DELHI
ITA 3952/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S OMKAM COMMUNICATIONS P. LTD., NEW DELHI
ITA 2731/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SH. MANMOHAN GOD, DELHI
ITA 2296/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MADHYA PRADESH VANIJYA COMPANY, DELHI
ITA 1812/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S SKM EXPORT INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1334/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M.G. CAPITAL SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6342/DEL/2012[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs M/S. N&N CHOPRA CONSULTANTS PVT. LTD., NEW DELHI
ITA 5403/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S MARKS CONSOLIDATED BUSINESS LTD.,DELHI vs ITO, NEW DELHI
ITA 5060/DEL/2012[2003-08]Status: DisposedITAT DelhiAY 2003-08
SHRI MADAN LAL JAIN,DEHRADUN vs ITO, NEW DELHI
ITA 4865/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ADDL. CIT, GHAZIABAD vs SHRI VINAY CHANDRA, GHAZIABAD
ITA 58/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 4796/DEL/2011[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs M/S TRIUMPH ENGINEERING PVT. LTD., NEW DELHI
ITA 3567/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
SWISS RE HEALTHCARE SERVICES PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 635/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASST. C.I.T., BANGALORE vs M/S RITTAL INDIA LIMITED, BANGALORE
ITA 583/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
AMBA RESEARCH (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 286/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MOMENTIVE PERFORMANCE MATERIALS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 250/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., MANGALORE vs M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD., MANGALORE
ITA 1195/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S DHAANYA SEEDS PVT. LTD., BANGALORE
ITA 1033/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
INCAP CONTRACT MANUFACTURING SERVICES P LTD,BANGALORE vs COMMISSIONER OF INCOME TAX(APPEALS)-1, BANGALORE
ITA 1469/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
TELELOGIC INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1599/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SAFRAN ENGINERRING SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1310/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
HEWLETT-PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1304/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S. HEWLETT PACKARD INDIA SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1456/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
