Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
CIT vs M/S MEGHALAYA STEELS LTD
C.A. No.-007622-007622 - 2014ITAT SC
KURIAN JOSEPH ROHINTON FALI NARIMAN
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA,SILIGURI vs ACIT, (TDS), SILIGURI, SILIGURI
ITA 31/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
BDG METAL AND POWER LTD.,KOLKATA vs THE DCIT, CC-XXI, KOLKATA, KOLKATA
ITA 1047/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DIPAK CHOWDHURY,KOLKATA vs I.T.O WD - 40(1),KOLKATA., KOLKATA
ITA 968/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
DIPAK CHOWDHURY,KOLKATA vs I.T.O WD - 40(1),KOLKATA., KOLKATA
ITA 967/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SYED ANWAR HUSSAIN,KOLKATA vs I.T.O WD - 43(4),KOLKATA, KOLKATA
ITA 794/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S LOKNATH PROPERTIES & DEVELOPERS PVT LTD,KOLKATA vs I.T.O WD - 6(2),KOLKATA, KOLKATA
ITA 703/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S SUOLIFICIO LINEA ITALIA (INDIA) PRIVATE LIMITED,KOLKATA vs J.C.I.T CIR - 8,KOLKATA, KOLKATA
ITA 702/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 7(1),KOLKATA, KOLKATA vs M/S AVRO COMMERCIAL COMPANY LIMITED., KOLKATA
ITA 21/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
MAITREYEE BISWAS,KOLKATA vs D.C.I.T - 51,KOLKATA, KOLKATA
ITA 1997/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
CHANDANA BANERJEE,KOLKATA vs I.T.O WD - 11(1),KOL, KOLKATA
ITA 1991/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ORIENT STEEL AND INDUSTRIES LIMITED,KOLKATA vs D.C.I.T CIR - 3,KOLKATA, KOLKATA
ITA 1572/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
AT & S INDIA PRIVATE LIMITED,KARNATAKA vs ADDL C.I.T RANGE - 11,KOLKATA, KOLKATA
ITA 1335/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
RINITA BANERJEE,KOLKATA vs I.T.O WD - 29(1),KOLKATA., KOLKATA
ITA 1122/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
JCIT(OSD), CIRCLE - 8, KOLKATA, KOLKATA vs M/S. SICPA INDIA PVT. LTD., KOLKATA
ITA 36/KOL/2012[2002-03]Status: DisposedITAT KolkataAY 2002-03
FAIRGROWTH ENTERPRISES(P)LTD,KOLKATA vs I.T.O. WD - 5(4),KOLKATA, KOLKATA
ITA 1875/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ASST CIT 14(1), MUMBAI vs NALIN P. SHAH, MUMBAI
ITA 5711/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 2, MUMBAI vs YUSUF K HAMIED, MUMBAI
ITA 5584/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(2), MUMBAI vs ARUN KHANDELWAL, MUMBAI
ITA 4119/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HIKAL LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 220/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO WD 22(3)(1), NAVI MUMBAI vs ASHISH B ACHARE, NAVI MUMBAI
ITA 920/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANAND DESAI (ADVOCATE),MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 6418/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
L'OREAL INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 2(1), MUMBAI
ITA 6233/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DONG-A INDIA AUTOMOTIVE PVT LIMITED,KANCHEEPURAM vs ACIT, CHENNAI
ITA 84/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DONG-A INDIA AUTOMOTIVE PVT LIMITED,KANCHEEPURAM vs ACIT, CHENNAI
ITA 83/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, SALEM vs S-6608 NARASINGAPURAM PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY LTD., SALEM
ITA 1874/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
D.S.MADAIASWAMY,SALEM vs ITO, SALEM
ITA 625/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
APEX REAL PROJECTS (INDIA) PVT. LTD.,FARIDABAD vs ACIT, FARIDABAD
ITA 6862/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. KRISHAK BHARATI COOPERATIVE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6786/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. KRISHAK BHARATI COOPERATIVE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6785/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11