Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

ITO, NEW DELHI vs M/S. SHIPRA TECHNOLOGY PVT. LTD., NEW DELHI

ITA 5070/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
10/3/2016

DCIT, FARIDABAD vs SH. SOHAN SINGLA, NEW DELHI

ITA 3858/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
10/3/2016

ITO, NEW DELHI vs SMT. RADHA SAINI, NEW DELHI

ITA 3593/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
10/3/2016

DCIT, NEW DELHI vs M/S. DESICCANT INTERNATIONAL PVT. LTD., DELHI

ITA 130/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
10/3/2016

ACIT, NEW DELHI vs SHRI RAJIV KAPOOR, NEW DELHI

ITA 4989/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
10/3/2016

ACIT, NEW DELHI vs M/S. BUSSAN AUTO FINANCE INDIA PVT. LTD., NEW DELHI

ITA 2842/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
10/3/2016

RMSI PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1631/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
10/3/2016

ACIT, NEW DELHI vs M/S PRAGATI VANIJYA LTD., NEW DELHI

ITA 970/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
10/3/2016

ACIT, NEW DELHI vs M/S. C.J. INTERNATIONAL HOTELS LTD., NEW DELHI

ITA 5350/DEL/2011[2009-10(F.Y2008-09)]Status: DisposedITAT Delhi
10/3/2016

ACIT, NEW DELHI vs M/S. C.J. INTERNATIONAL HOTELS LTD., NEW DELHI

ITA 5349/DEL/2011[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi
10/3/2016

ACIT, NEW DELHI vs M/S. C.J. INTERNATIONAL HOTELS LTD., NEW DELHI

ITA 5348/DEL/2011[2008-09 (F.Y.2007-08)]Status: DisposedITAT Delhi
10/3/2016

ACIT, NEW DELHI vs M/S. C.J. INTERNATIONAL HOTELS LTD., NEW DELHI

ITA 5347/DEL/2011[2006-07 (F.Y. 2005-06)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4798/DEL/2011[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4797/DEL/2011[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4795/DEL/2011[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4794/DEL/2011[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4793/DEL/2011[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4792/DEL/2011[2006-07 (F.Y. 2005-06)]Status: DisposedITAT Delhi
10/3/2016

M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 4791/DEL/2011[2006-07 (F.Y. 2005-06)]Status: DisposedITAT Delhi
10/3/2016

ITO, UTTRAKHAND vs M/S. SHUBHAM STONE CRUSHER, UTTRAKHAND

ITA 4259/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
10/3/2016

DCIT, NEW DELHI vs M/S IFS SOLUTIONS INDIA P. LTD., NEW DELHI

ITA 1529/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
10/3/2016

ROLLS ROYCE INDIA LTD,NEW DELHI vs ADIT, NEW DELHI

ITA 3178/DEL/2009[2004-05]Status: DisposedITAT DelhiAY 2004-05
10/3/2016

ROLLS ROYCE INDIA LTD,NEW DELHI vs ADIT, NEW DELHI

ITA 3172/DEL/2009[1998-99]Status: DisposedITAT DelhiAY 1998-99
10/3/2016

DODDAKERE TANK BUND SITE OWNERS WELFARE vs THE DEPUTY COMMISSIONER

WP/20243/2009ITAT Karnataka

ANAND BYRAREDDY

10/3/2016

COMMISSIONER OF INCOME TAX vs HARJEEV AGGARWAL

ITA/8/2004ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

10/3/2016

THE COMMISSIONER OF INCOME TAX vs M/S. TELCO CONSTRUCTION

ITA/244/2015ITAT Karnataka

B.V.NAGARATHNA,JAYANT PATEL

10/3/2016

The Commissioner of Income Tax-II, vs M/s Padmapriya Real Estates AND Financiers

ITTA/478/2006ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

10/3/2016

Commissioner of Income Tax-II vs Sri Suryateja Wines

ITTA/483/2006ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

10/3/2016

Commissioner of Income Tax-II, Visakhapatnam. vs Navya Wines, Rajam,

ITTA/353/2006ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

10/3/2016

COMMISSIONER OF INCOME TAX vs M/S. MEGHALAYA STEELS LTD.

CIVIL APPEAL No. 7622/2014ITAT SC

2 Judges

9/3/2016