Commissioner of Income Tax-II, Visakhapatnam. vs. Navya Wines, Rajam,
ITTA/353/2006HC TelanganaHBHC01016718200610 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY11 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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