Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
ACIT, NEW DELHI vs M/S. PORBANDAR SOLAR POWER LTD., NEW DELHI
ITA 6539/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs SH. VIKAS VASUDEVA, NEW DELHI
ITA 6525/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ROOPAK JAIN,DELHI vs ITO, NEW DELHI
ITA 5592/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. J.S. OVERSEAS PVT. LTD., NEW DELHI
ITA 5515/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
MR. AMIT KUMAR PATHARIA,DELHI vs ITO, GHAZIABAD
ITA 4869/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S INDIA VISION FOUNDATION, NEW DELHI
ITA 4445/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, DELHI vs M/S. ALL INDIA TENNIS ASSOCAITION, NEW DELHI
ITA 3072/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT (E), NEW DELHI vs M/S. LAKSHMIPAT SINGHANIA EDUCATION FOUNDATION, NEW DELHI
ITA 2648/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. J.B. TRADING COMPANY,GHAZIABAD vs ITO, NEW DELHI
ITA 2338/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
PHENIL SUGARS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 781/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. MANOJ CHANDRA JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 6979/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. TIRUPATI BIOTECH LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6529/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. NARESH KAKAR,NEW DELHI vs ITO, NEW DELHI
ITA 6268/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. YOGENDRA KUMAR GAUR,DELHI vs ITO, NEW DELHI
ITA 6193/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MRS. MEHRUN NISHA ANSARI,GHAZIABAD vs ITO, GHAZIABAD
ITA 5898/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
YOGESH CHANDRA DWIVEDI,NEW DELHI vs ITO, NEW DELHI
ITA 3614/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
RANJAN MITTAL,MUZAFFARNAGAR vs CIT, MUZAFFARNAGAR
ITA 3394/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. DEVENDER KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 3239/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. HEWITT ASSOCIATES (INDIA) PRIVATE LIMITED,NEW DELHI vs CIT, NEW DELHI
ITA 3125/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. MICO STEELS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1669/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, REWARI vs SH. RAMESH CHAND PROP., MAHENDERGARH
ITA 3617/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
MOTI LAL GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 1607/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
RAWAL PINDI JEWELLERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 1053/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO WARD 15 (3) vs RAWALPINDI JEWELLERS PVT. LTD,
ITA 3855/DEL/2007[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
SRI SOUMITRA BHATTACHARJEE,NORTH 24 PARGANAS vs ITO, WARD - 49(1), KOLKATA,
ITA 223/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-2, SILIGURI, SILIGURI vs SRINIWAS AGARWAL, SILIGURI
ITA 1391/KOL/2014[2010-11]Status: DisposedITAT KolkataAY 2010-11
ITO (TDS)2(3), MUMBAI vs MUMBAI PUNE MOTOR MALAK SHRAMJIVAN PREMISES CO OP SOCIETY LTD, MUMBAI
ITA 799/MUM/2014[1994-95]Status: DisposedITAT MumbaiAY 1994-95
ITO 4(2)(1), MUMBAI vs KAMADGIRI FASHION (SYNTHETICS ).LTD, MUMBAI
ITA 720/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHARMILLA VAZ,MUMBAI vs ITO, WARD 11(1)(4), MUMBAI
ITA 5722/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 20(1)(2), MUMBAI vs BHARGAVA HOME INDUSTRIES, MUMBAI
ITA 2792/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09