Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
M/S SINGHAL CONSTRUCTION vs I T APPELLATE TRIBUNAL
ITA/144/2002ITAT Rajasthan
Income Tax(Central) vs Saakar Reality
WP/1494/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax(Central) vs S.T. Associates
WP/1493/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs M/S S.S. Associates
WP/1492/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs Maa Vaishno Real Estate
WP/1491/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
COMMISSIONER OF INCOME TAX LDH vs SATISH BALA MALHOTRA & ORS
ITA/233/2012ITAT Punjab & Haryana
C I T vs SARAF CARPET TEXTILES
ITA/462/2009ITAT Rajasthan
M/S MANGALAM CEMENT LTD. vs C.I.T. and ANOTHERS
ITA/22/2001ITAT Rajasthan
KUMARI SHRUTHI D/O SANGAPPA KONANAGAON AND ORS vs SRI SANGAPPA S/O GURUBASAPPA KONKANGAON
RPFC/200018/2014ITAT Karnataka
B.VEERAPPA
SHRI SANGAPPA S/O GURUBASAPPA KONAKANAGAON vs KUMARI SHRUTI D/O SANGAPPA KONKANAGAON AND ORS
RPFC/200005/2014ITAT Karnataka
B.VEERAPPA
TAVAPHARM INDIA P.LTD,MUMBAI vs DCIT CIR 15(3)(1), NEW DELHI
ITA 1034/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
USHA ASHOK KHANNA,MUMBAI vs CIT 31, MUMBAI
ITA 101/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANSARI MEHABOOB SHARIF,MUMBAI vs ITO 22(2)(1), MUMBAI
ITA 7551/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMLAH IDRIS GHADIALY,MUMBAI vs ITO 16(3)(2), MUMBAI
ITA 2926/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 19(1), MUMBAI vs MEGHNA PACKAGING, MUMBAI
ITA 3279/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MOTTA CONSTRUCTION P.LTD,MUMBAI vs ACIT CEN CIR 15 & 16, MUMBAI
ITA 2856/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BHARAT V RELAN,MUMBAI vs ITO 9(3)(2), MUMBAI
ITA 1686/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOHAMMED SALIM YUSUF,MUMBAI vs DCIT 15(3), MUMBAI
ITA 7208/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MITA J JHAVERI,MUMBAI vs ACIT 16(1), MUMBAI
ITA 6210/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 10(1)(1), MUMBAI vs BETTER BUILDERS & INFRASTRUCTURE P.LTD, MUMBAI
ITA 4647/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEHRABOON J IRANI,MUMBAI vs ASST CIT CIR 24(1), MUMBAI
ITA 7226/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S. KALPESH K. SHAH,MUMBAI vs THE ITO 25(2)(1), MUMBAI
ITA 655/MUM/2008[1996-1997]Status: DisposedITAT MumbaiAY 1996-1997
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I vs SURESH NANDA,
ITA/497/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I vs SURESH NANDA,
ITA/501/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
DCIT, DEHRADUN vs SHRI ADITYA VERMA, DEHRADUN
ITA 6613/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, FARIDABAD vs SH. PUNIT CHAWLA, FARIDABAD
ITA 6669/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, GURGAON vs FILCO TRADE CENTER (NORTH), GURGAON
ITA 6665/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S CHANDERIYA REAL ESTATE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6657/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, DEHRADUN vs M/S CITIMATES BUILDERS & PROMOTERS P.LTD., NEW DELHI
ITA 6649/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, DEHRADUN vs SHRI CHHOTEY LAL VERMA, DEHRADUN
ITA 6614/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
